High Courts13 Aug 1914
Krishnasami Pillai Vs Kothandarama Naicken and Others
Madras High Court · 25 Ind. Cas. 428 : (1914) 27 MLJ 582
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,105 of 61,203
High Courts12 Aug 1914
Birendra Nath Das-Gupta Vs The Emperor
Calcutta High Court · (1914) 08 CAL CK 0029
High Courts12 Aug 1914Dismissed
Tulsidas Lallubhai Vs The Bharatkhand Cotton Mills Co. Ltd
Bombay High Court · AIR 1914 Bom 251 : (1914) 16 BOMLR 692
High Courts12 Aug 1914
Chhotalal Hirachand Vs Jethalal Varajbhai
Bombay High Court · AIR 1914 Bom 148 : (1914) 16 BOMLR 676
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Aug 1914
The Surat City Municipality Vs Chhabildas Dharamchand
Bombay High Court · AIR 1914 Bom 22 : (1914) 16 BOMLR 749
Bombay District Municipal Act, 1901 — Section 82(3)
High Courts12 Aug 1914
Arunachala Mudali Vs Govindaraja Mudali and Others
Madras High Court · 25 Ind. Cas. 434 : (1914) 1 LW 673
High Courts12 Aug 1914
Kathiresan Chettiar Vs Ramasami Chettiar and Others
Madras High Court · AIR 1915 Mad 541(2) : (1914) 27 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Aug 1914
Rabbi Raut and Others Vs Emperor
Calcutta High Court · 28 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 438Penal Code, 1860 (IPC) — Section 182
High Courts11 Aug 1914
The Emperor Vs Raffi Raut and Others
Calcutta High Court · (1914) 08 CAL CK 0020
High Courts11 Aug 1914
Chintamoni Jena and Others Vs Jagannath Ramanuja Das and Another
Calcutta High Court · AIR 1915 Cal 644(1) : 28 Ind. Cas. 651
High Courts11 Aug 1914
M.A. Rajam Aiyangar and Others Vs Muthukrishna Pillai and Others
Madras High Court · AIR 1915 Mad 424 : 25 Ind. Cas. 945
High Courts11 Aug 1914
Panambatta Kalathil Kunchu Menon Vs Kalathinpadikil Narayanan Ezhutessan
Madras High Court · AIR 1915 Mad 100 : 25 Ind. Cas. 641
Transfer of Property Act, 1882 — Section 76(c)
High Courts11 Aug 1914
Muthukrishna Iyangar and Others Vs Sankaranarayana Iyer and Another
Madras High Court · AIR 1915 Mad 447 : 25 Ind. Cas. 573 : (1914) 1 LW 699
High Courts11 Aug 1914
Kunchapudy Anantha Venkata Veeraraghava Charyulu Vs Srimaut Rajah Yarlagadda Mallikarjuna Prasada Naidu--Bahadur Zemindar Garu
Madras High Court · AIR 1915 Mad 337(2) : 25 Ind. Cas. 883 : (1914) 1 LW 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts11 Aug 1914
Doraisami Reddi and Others Vs C. Venkatachalam Pillai
Madras High Court · AIR 1915 Mad 756(2) : (1914) 27 MLJ 734
Limitation Act, 1963 — Section 15
High Courts11 Aug 1914
Muthukrishniengar and Others Vs Sankara Narayana Aiyar and Another
Madras High Court · (1914) 27 MLJ 600
High Courts11 Aug 1914
Iyappa Nainar Vs Manickka Asari
Madras High Court · AIR 1915 Mad 1066 : (1915) ILR (Mad) 773
High Courts11 Aug 1914
Muthukaruppa Mudali and Others Vs Pi. Mu. Kathappudayan and Others
Madras High Court · AIR 1915 Mad 528 : (1914) 27 MLJ 249
Contract Act, 1872 — Section 127
High Courts11 Aug 1914
Desayi alias Allam Raju Nanjunadhiah Vs Desayi alias Allam Raju Venkatasubbiah
Madras High Court · (1914) 1 LW 670 : (1914) 27 MLJ 618
Pensions Act, 1871 — Section 4