High Courts25 Aug 1914
C. Raghunatha Row Sahib Avergal Vs Vellamoonji Goukden
Allahabad High Court · 25 Ind. Cas. 941
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,103 of 61,203
High Courts25 Aug 1914
Tanguturi Sriramitlu and Others Vs Nalam Krishna Row and Others
Madras High Court · 25 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
C. Raghunatha Row Sahib Vs Vellamoonji Goundan
Madras High Court · AIR 1915 Mad 86 : (1915) ILR (Mad) 1140 : (1914) 27 MLJ 597
Madras Estates Land Act, 1908 — Section 53(2)
High Courts25 Aug 1914
Tangaturi Sriramulu and Nalam Krishna Rao, and Others Vs K. Veerasalingam
Madras High Court · (1914) 1 LW 934 : (1914) 27 MLJ 589
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts25 Aug 1914
T. Sriramulu and Others Vs K. Veerasalingam
Madras High Court · (1915) ILR (Mad) 585
High Courts24 Aug 1914
Nagindas Jekisondas Vs Nanabhai Dullabhram
Bombay High Court · AIR 1914 Bom 179(2) : (1914) 16 BOMLR 774
Transfer of Property Act, 1882 — Section 108
High Courts24 Aug 1914
Varadaraja Mudaliar and Another Vs Narayanasami Mudaliar and Others
Madras High Court · AIR 1915 Mad 603 : (1914) 27 MLJ 681
High Courts21 Aug 1914Allowed
Madhavrao Keshavrao Vs Sahebrao Ganpatrao
Bombay High Court · AIR 1914 Bom 177 : (1914) 16 BOMLR 769
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts20 Aug 1914
Bhagwat Bhaskar Koranne Vs Nivratti Sakharam Bhadule and Others
Bombay High Court · (1915) ILR (Bom) 113
High Courts20 Aug 1914
Udit Narayan Jha Vs Musammat Jasoda Sahun Kalan and Others
Calcutta High Court · 46 Ind. Cas. 469
High Courts20 Aug 1914
Mohunt Gopal Das Vs Maharaja Rameswar Singh and Another
Calcutta High Court · AIR 1915 Cal 396 : 29 Ind. Cas. 966
High Courts20 Aug 1914
Bhagwat Bhaskar Koranne Vs Nivritti Sakharam Bhadule
Bombay High Court · AIR 1914 Bom 245(2) : (1914) 16 BOMLR 738
High Courts20 Aug 1914
Sabella Appanna Vs Mallidi Appanna and Others
Madras High Court · AIR 1915 Mad 1463 : 25 Ind. Cas. 700 : (1914) 1 LW 772
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts20 Aug 1914
Bhathey Sundara Rajan and Others Vs A.A. Kuppusami Iyer and Another
Madras High Court · (1914) 27 MLJ 573
High Courts20 Aug 1914
Sambasiva Mudaliar Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 808(2) : 25 Ind. Cas. 608 : (1914) 1 LW 758 : (1914) 27 MLJ 299
High Courts19 Aug 1914
Gando Patuni and Another Vs Raju Patuni Kishori Patuni Vs Sarat Patuni and Others
Calcutta High Court · 32 Ind. Cas. 510
Bengal Landlord and Tenant Procedure Act, 1869 — Section 27
High Courts19 Aug 1914
Mirza Mohammad Sharafat Bahadur and Another Vs Shahzadi Wahida Sultan Begum
Calcutta High Court · AIR 1915 Cal 655 : 28 Ind. Cas. 191
High Courts19 Aug 1914Dismissed
Rai Baijnath Goenka Bahadur Vs Babu Baijnath Singh
Calcutta High Court · (1914) 08 CAL CK 0024
High Courts19 Aug 1914
Rai Baij Nath Goenka Bahadur Vs Nand Kumar Singh, Raghuraj Singh and Others, Sheoadhin Singh and Baijanath Singh
Calcutta High Court · AIR 1915 Cal 411(2) : 28 Ind. Cas. 876
Bengal Land Revenue Sales Act, 1859 — Section 34
High Courts19 Aug 1914
Deputy Legal Remembrancer Vs Kailash Chandra Ghose
Calcutta High Court · (1915) ILR (Cal) 760
Penal Code, 1860 (IPC) — Section 114, 347, 352