High Courts02 Sept 1914
Gandla Pedda Naganna and Others Vs Sivanappa and Others
Madras High Court · AIR 1915 Mad 348 : (1915) ILR (Mad) 1162
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,101 of 61,203
High Courts02 Sept 1914
Bishun Persad, Narain Singh and Another Vs Phulman Singh and Others
Calcutta High Court · (1914) 09 CAL CK 0011
High Courts02 Sept 1914
Valli Ise Amanji Vs Mahmad Adam Asmal
Bombay High Court · AIR 1914 Bom 117 : (1914) 16 BOMLR 763
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts02 Sept 1914
Gandla Pedda Nayanna and Others Vs Sivanappa and Others
Madras High Court · (1914) 27 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Sept 1914
Motookdhari Shukul Vs Jugdip Narain Singh and Others
Calcutta High Court · AIR 1915 Cal 454 : 28 Ind. Cas. 343
Bengal Tenancy Act, 1885 — Section 87
High Courts01 Sept 1914
In Re: Section 45 of the Specific Relief Act (I of 1877); In Re: A. Rasul
Calcutta High Court · (1914) 09 CAL CK 0004
Specific Relief Act, 1877 — Section 45
High Courts01 Sept 1914
Purushottam Daji Mandlik Vs Pandurang Chintaman Biwalkar
Bombay High Court · (1915) 17 BOMLR 157
Specific Relief Act, 1877 — Section 39
High Courts01 Sept 1914
V.E.N.K.R.M.V.R.M. Somasundaram Chetty Vs Tirunarayana Pillai
Madras High Court · AIR 1915 Mad 547 : 25 Ind. Cas. 592
Civil Procedure Code, 1908 (CPC) — Section 73(2)
High Courts01 Sept 1914
Venkateswara Aiyar Vs Cherasseri Madathil Ravanumi Nair
Madras High Court · (1914) 27 MLJ 405
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Sept 1914
Vusa Chandrakantam and Others Vs Vusa Subbarayudu
Madras High Court · AIR 1915 Mad 554 : 25 Ind. Cas. 685 : (1914) 1 LW 827
High Courts01 Sept 1914
Venkateswara Iyer Vs Cherrseri Madathil Ravunni Nair
Madras High Court · AIR 1915 Mad 461 : 25 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts31 Aug 1914Dismissed
Subappa Shenkareppa Vs Venkappa Golappa
Bombay High Court · AIR 1915 Bom 92(2) : (1915) 17 BOMLR 141
Limitation Act, 1963 — Article 142, 144
High Courts31 Aug 1914
Amatoo and Sheik Hassan Ali Vs Sheik Muksud Ali and Others Dundi Das and Another and Musammat Sunuri and Others Vs Sheik Muksud Ali.
Calcutta High Court · 28 Ind. Cas. 314
Criminal Procedure Code, 1898 (CrPC) — Section 167Transfer of Property Act, 1882 — Section 111(d)
High Courts31 Aug 1914
Dhondo Ramchandra Kulkarni Vs Bhikaji Gopal
Bombay High Court · AIR 1915 Bom 54 : (1915) 17 BOMLR 144
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11(IV)Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts31 Aug 1914
K.R. Subramania Iyer Vs Venkataramier and Others
Madras High Court · 31 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts28 Aug 1914Dismissed
Durga Prosad Singh Vs Hari Ram Mahato and Another
Calcutta High Court · (1914) 08 CAL CK 0001
High Courts28 Aug 1914
Thomas G.G. French Vs Julia French
Bombay High Court · AIR 1914 Bom 237(1) : (1914) 16 BOMLR 754
Bombay Civil Courts Act, 1869 — Section 16
High Courts28 Aug 1914Dismissed
G.K. Malvankar Vs The Credit Bank of India Ltd.
Bombay High Court · AIR 1914 Bom 118 : (1914) 16 BOMLR 733
High Courts28 Aug 1914
Ravulapati Papi Reddi Vs Nanduru Peda Venkatacharyulu
Madras High Court · AIR 1915 Mad 735 : (1914) 27 MLJ 567
Madras Estates Land Act, 1908 — Section 3(2)
High Courts28 Aug 1914
Muthukaruppan Samban and Others Vs Muthu Samban
Madras High Court · AIR 1915 Mad 573 : (1914) 27 MLJ 497
Transfer of Property Act, 1882 — Section 54