High Courts30 Jul 1914
Choragudi China Kotayya Vs Sri Raja Varadaraja Appa Row Bahadur Zamindar Garu
Madras High Court · 25 Ind. Cas. 388 : (1914) 1 LW 613 : (1914) 27 MLJ 244
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 107
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,108 of 61,203
High Courts30 Jul 1914
Dwijendra Nath Purkayastha Vs Golok Nath Sarma Purkayastha
Calcutta High Court · 28 Ind. Cas. 574
High Courts30 Jul 1914
Vellachami Chetty Vs Muthu Chetty and Others
Madras High Court · AIR 1915 Mad 287 : 25 Ind. Cas. 383
Easements Act, 1882 — Section 38
High Courts30 Jul 1914
In Re: Thayyanayaki Achi
Madras High Court · AIR 1915 Mad 336(2) : 25 Ind. Cas. 602
High Courts29 Jul 1914
Nagar Damodhara Shanghog Vs Ramappaya and Others Ramappaya and Another Vs Nagar Damodhara Shanghog and Others
Madras High Court · AIR 1915 Mad 32 : 25 Ind. Cas. 398
High Courts29 Jul 1914
Muralidhar Roy Chowdhury and Others Vs Mohini Mohan Kor and Another
Calcutta High Court · AIR 1915 Cal 837 : 30 Ind. Cas. 510
High Courts29 Jul 1914
Aminnessa Vs Jinnat Ali
Calcutta High Court · (1915) ILR (Cal) 751
Transfer of Property Act, 1882 — Section 117
High Courts29 Jul 1914
Daji Abaji Sawant Vs Sakharam Krisna Kulkarni
Bombay High Court · AIR 1914 Bom 253 : (1914) 16 BOMLR 641
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Privy Council29 Jul 1914
West India Electric Company, Limited Vs Attorney-General for Jamaica
Privy Council · (1914) AIR(PC) 289
Privy Council29 Jul 1914
Edward Augustus Glen Campbell Vs West India Electric Company, Limited
Privy Council · (1914) AIR(PC) 285
High Courts29 Jul 1914Dismissed
Saiyed Abul Hasan and Another Vs Saiyed Aziz Ahmad and Others
Allahabad High Court · AIR 1914 All 894 : 25 Ind. Cas. 661
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Jul 1914
Ganga Sahai and Others Vs Shib Charan
Allahabad High Court · AIR 1914 All 407(2) : 25 Ind. Cas. 499
Easements Act, 1882 — Section 15
High Courts29 Jul 1914
Srimath Kadambi Jagannatha Charyulu Ayyavarlu Vs Pidikiti Kutumbarayudu and Another
Madras High Court · (1916) ILR (Mad) 21
High Courts29 Jul 1914
Adyapadi Ramanna Udpa and Others Vs Krishna Udpa and Others
Madras High Court · 25 Ind. Cas. 450 : (1914) 27 MLJ 167
High Courts29 Jul 1914
Srimath Kidambi Jagannathacharyulu Ayyavarlu Vs Pidipiti Kutumbarayadu and Another
Madras High Court · AIR 1915 Mad 738 : (1916) ILR (Mad) 21 : 25 Ind. Cas. 891 : (1914) 27 MLJ 233
Madras Estates Land Act, 1908 — Section 8
High Courts29 Jul 1914
Bhimavarapu Buchi Reddi and Others Vs The President of the Taluk Board of Guntur and Another
Madras High Court · AIR 1915 Mad 647 : (1914) 27 MLJ 284
Limitation Act, 1963 — Section 10Madras Local Boards Act, 1884 — Section 51
High Courts28 Jul 1914
M. Vijiaraghavalu pillai Vs P. Theagaroya Chetti and Another
Madras High Court · (1915) ILR (Mad) 581
High Courts28 Jul 1914
M. Vijiaraghavalu Pillai, P. Theagaroya Chetti and P.M. Appasawmy Chetti Vs Emperor
Madras High Court · 25 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Section 115Extradition Act, 1903 — Section 4
High Courts28 Jul 1914
Abdul Gani Chaudhury Vs Makbul Ali and Others
Calcutta High Court · 31 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 160
High Courts28 Jul 1914
Ganga Ram Agarwalla and Another Vs Lachi Ram Kishen Dyal
Calcutta High Court · 28 Ind. Cas. 705
Evidence Act, 1872 — Section 11, 9