High Courts04 Jul 1914
Kalar Singh and Others Vs Mathura Prosad and Others
Calcutta High Court · AIR 1914 Cal 781 : 25 Ind. Cas. 547
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,115 of 61,203
High Courts04 Jul 1914Dismissed
Bhawani Das and Others Vs Babu Singh and Another
Allahabad High Court · AIR 1914 All 361 : 25 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts04 Jul 1914Allowed
Dal Singh and Others Vs Thaman Singh
Allahabad High Court · (1915) ILR (All) 7
High Courts03 Jul 1914
Sobhan Baksh and Another Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · AIR 1915 Cal 586(2) : 30 Ind. Cas. 939
High Courts03 Jul 1914
Maharaja Birendra Kisore Manikya Bahadur Vs Kailas Chandra Sarkar and Another
Calcutta High Court · 30 Ind. Cas. 937
Bengal Tenancy Act, 1885 — Section 103B
High Courts02 Jul 1914
Ambica Prosad Singh Vs Pardip Singh
Calcutta High Court · AIR 1915 Cal 618 : 28 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 107
High Courts02 Jul 1914
Ambika Prasad Singh Vs Perdip Singh
Calcutta High Court · (1915) ILR (Cal) 451
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 107
High Courts02 Jul 1914
Shridhar Balkrishna Vaidya Vs Babaji Mula Agarya
Bombay High Court · AIR 1914 Bom 248 : (1914) 16 BOMLR 586
Evidence Act, 1872 — Section 116Khoti Settlement Act, 1880 — Section 9
High Courts02 Jul 1914Dismissed
Habibullah A. D. and Others Vs Kaltan Das and Others
Allahabad High Court · 25 Ind. Cas. 169
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts02 Jul 1914
Megh Raj Vaish Vs Abdullah Khan and Others
Allahabad High Court · AIR 1914 All 181 : 25 Ind. Cas. 208
Transfer of Property Act, 1882 — Section 55(4)(6)
High Courts30 Jun 1914
Lachiram Dagduram Marwadi Vs Jana Yesu Mang
Bombay High Court · AIR 1914 Bom 127 : (1914) 16 BOMLR 668
High Courts30 Jun 1914
Dhakeshwar Prosad Narain Singh alias Harihar Prosad Narain Singh Vs Iswardhari Singh and Others
Calcutta High Court · AIR 1915 Cal 759(2) : 30 Ind. Cas. 862a
Bengal Tenancy Act, 1885 — Section 106, 108Court Fees Act, 1870 — Section 28
High Courts30 Jun 1914Dismissed
Musammat Maqbul Fatima and Others Vs Amir Hasan Khan and Others
Allahabad High Court · 25 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts30 Jun 1914Dismissed
Musammat Anaragi Kunwar Vs Kashi Rai
Allahabad High Court · AIR 1914 All 362 : 25 Ind. Cas. 197
High Courts30 Jun 1914Dismissed
Sagwa and Another Vs Ram Saran and Others
Allahabad High Court · AIR 1914 All 442 : 25 Ind. Cas. 197(1)
High Courts30 Jun 1914Dismissed
Maqbul Fatima and Others Vs Amir Hasan Khan and Others
Allahabad High Court · AIR 1914 All 514 : (1915) ILR (All) 1
High Courts29 Jun 1914
Meghraj Vs Bidyabati Koer and Another
Calcutta High Court · AIR 1915 Cal 610(1) : 28 Ind. Cas. 567
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts29 Jun 1914Dismissed
Ramchandra Martand Waikar Vs Vinayak Venkatesh Kothekar
Bombay High Court · (1914) 16 BOMLR 863
High Courts29 Jun 1914
Narandas Vrijbhukhandas Vs Bai Saraswati
Bombay High Court · AIR 1914 Bom 192 : (1914) 16 BOMLR 577
Privy Council29 Jun 1914
Ramchandra and others Vs Vinayak and another
Privy Council · (1914) AIR(PC) 1