High Courts05 Jun 1914Dismissed
Sarabdawan Singh and Others Vs Bijai Singh and Another
Allahabad High Court · AIR 1914 All 334 : 24 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 83
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,120 of 61,203
High Courts05 Jun 1914Dismissed
Jagannath and Others Vs Lachman Das and Another
Allahabad High Court · (1914) ILR (All) 549
Provincial Insolvency Act, 1920 — Section 60
High Courts05 Jun 1914Dismissed
Bijai Singh and Another and Babunandan and Others Vs Sarbdawan Singh and Others
Allahabad High Court · (1914) ILR (All) 551
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914
Prem Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 284 : 24 Ind. Cas. 795
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts04 Jun 1914Allowed
Deputy Legal Remembrancer Vs Sital Chandra Pal
Calcutta High Court · AIR 1915 Cal 115 : (1915) ILR (Cal) 300
Provident Insurance Societies Act, 1912 — Section 21
High Courts04 Jun 1914
Sasibhushan Mookerjee and Another Vs Radhanath Bose
Calcutta High Court · 25 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts04 Jun 1914
Nripendro Nath Shahoo and Gopinath Mandal Vs Ashutosh Ghosh and Others
Calcutta High Court · AIR 1915 Cal 460 : 29 Ind. Cas. 128
Provincial Insolvency Act, 1920 — Section 37(1), 5
High Courts04 Jun 1914
Romesh Chandra Dutta Choudhury and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts04 Jun 1914Allowed
Panchkari Chatterjee Vs Maharaj Bahadur Sing
Calcutta High Court · (1914) 06 CAL CK 0007
High Courts04 Jun 1914Allowed
Chuni Bibi Vs Basanti Bibi and Another
Allahabad High Court · 24 Ind. Cas. 661
Evidence Act, 1872 — Section 92
High Courts04 Jun 1914
Munna Lal Vs Maiku Lal and Others
Allahabad High Court · AIR 1914 All 484 : 24 Ind. Cas. 723
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jun 1914Disposed Of
Basanti Bibi and Another Vs Chunni Bibi
Allahabad High Court · (1914) 06 AHC CK 0033
High Courts03 Jun 1914Allowed
Abdul Ahad and Others Vs Mahtab Bibi and Others
Allahabad High Court · AIR 1914 All 171 : 24 Ind. Cas. 674
High Courts02 Jun 1914
Dayamayi Vs Ananda Mohan Roy Chowdhury
Calcutta High Court · (1915) ILR (Cal) 172
Bengal Tenancy Act, 1885 — Section 87
High Courts02 Jun 1914Allowed
Bihari Lal Vs Deoki Nandan Lal and Others
Allahabad High Court · AIR 1914 All 350 : 24 Ind. Cas. 867
High Courts02 Jun 1914Dismissed
Sachendra Nath Mitra and Others Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 318 : 24 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts02 Jun 1914Allowed
Tirbeni Sahai and Others Vs Kanhaiya Lal and Others
Allahabad High Court · (1914) ILR (All) 532
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts01 Jun 1914
Gagan Chandra Chuckerbutty Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · AIR 1915 Cal 690(2) : 30 Ind. Cas. 931