High Courts01 Jun 1914Allowed
Uma Charan Mandal and Others Vs Midnapore Zemindary Co.
Calcutta High Court · (1914) 06 CAL CK 0006
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,121 of 61,203
High Courts01 Jun 1914
Arjun Dass Vs Gunendra Nath Basu Mallick
Calcutta High Court · (1914) 06 CAL CK 0005
High Courts01 Jun 1914Allowed
Muhammad Najib-Ullah Vs Jai Narain and Another
Allahabad High Court · (1914) ILR (All) 529
High Courts01 Jun 1914
Mohamad Sadiq Vs Jaigopal and Others
Allahabad High Court · AIR 1914 All 190 : 24 Ind. Cas. 873
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10
High Courts01 Jun 1914
Ramcharan and Others Vs Jagan Behari Lal and Others
Allahabad High Court · AIR 1914 All 151 : 24 Ind. Cas. 737
Specific Relief Act, 1877 — Section 42
High Courts30 May 1914Disposed Of
Sirdar Singh and Others Vs Ratan Lal
Allahabad High Court · AIR 1914 All 348 : 24 Ind. Cas. 612
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts30 May 1914
Musammat Baldei and Others Vs Abhey Ram
Allahabad High Court · AIR 1914 All 99 : 24 Ind. Cas. 540
Evidence Act, 1872 — Section 157
High Courts29 May 1914
Tarak Nath Sarkar Vs Natabar Mondal
Calcutta High Court · AIR 1915 Cal 744(2) : 30 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)
High Courts29 May 1914
Damra Coal Company Vs Benares Bank
Calcutta High Court · AIR 1915 Cal 624 : 28 Ind. Cas. 569
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts29 May 1914
Bande Ali Fakir and Others Vs Amud Sarkar and Others
Calcutta High Court · (1914) 05 CAL CK 0006
High Courts29 May 1914
Sohan Lal Vs Musammat Durga and Others
Allahabad High Court · AIR 1914 All 357 : 24 Ind. Cas. 691
High Courts28 May 1914
Rup Chand Ghose Vs Narendra Krishna Ghose
Calcutta High Court · AIR 1915 Cal 764 : 28 Ind. Cas. 683
Bengal Tenancy Act, 1885 — Section 12, 56(3)
High Courts28 May 1914
Raj Kumar Sarkar Vs Faizuddi Tarafdar and Others
Calcutta High Court · AIR 1915 Cal 635 : 30 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 29
High Courts28 May 1914
Srimati Amjadnessa Bibi and Others Vs Rahim Bakas Sikdar and Others
Calcutta High Court · 28 Ind. Cas. 713
High Courts28 May 1914Dismissed
Amjadennessa Bibi Vs Rahim Buksh Shikdar
Calcutta High Court · (1915) ILR (Cal) 286
High Courts28 May 1914
A.H. Ghaznavi and Co. Vs Budge-Budge Jute Mills
Calcutta High Court · AIR 1914 Cal 181 : 25 Ind. Cas. 955
High Courts28 May 1914
Nabin Chandra Saha Vs Sinclair Murray and Co.
Calcutta High Court · AIR 1914 Cal 818 : 25 Ind. Cas. 951
High Courts28 May 1914
Ratan Chand Dharam Chand Vs The Secretary of State for India in Council and another
Calcutta High Court · (1914) 05 CAL CK 0014
High Courts28 May 1914Dismissed
Bechu Sahu Vs Natstd Ram Das
Allahabad High Court · 24 Ind. Cas. 700
North Western Provinces Tenancy Act, 1901 — Section 196, 197
High Courts28 May 1914Dismissed
Guptar Tiwari Vs Debi Saran Tiwari
Allahabad High Court · (1914) ILR (All) 514