High Courts26 May 1914
Rajah Kalanand Singh and Another Vs Musammat Saira and Others
Calcutta High Court · AIR 1915 Cal 17 : 25 Ind. Cas. 540
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,123 of 61,203
High Courts26 May 1914
Rajah Makund Deb Vs Gopi Nath Sahu and Others
Calcutta High Court · AIR 1914 Cal 836 : 25 Ind. Cas. 286
High Courts26 May 1914Allowed
Jalandhar Thakur Vs Jharula Das
Bombay High Court · (1914) 16 BOMLR 845
Civil Procedure Code, 1882 — Section 244Limitation Act, 1908 — Article 124
High Courts26 May 1914Allowed
Musammat Jageshra Vs Durga Prashad Singh and Others
Allahabad High Court · 24 Ind. Cas. 679
Court Fees Act, 1870 — Section 7(4)
High Courts26 May 1914Allowed
Jageshra Vs Durga Prasad Singh and Others
Allahabad High Court · AIR 1914 All 72 : (1914) ILR (All) 500
Court Fees Act, 1870 — Section 7(iv)
High Courts26 May 1914
Musammat Umrao Kunwari and Others Vs Sheo Mangal Singh
Allahabad High Court · AIR 1914 All 209 : 24 Ind. Cas. 435
High Courts26 May 1914
Mehdi Hassan Vs Jai Ram
Allahabad High Court · AIR 1914 All 115 : 24 Ind. Cas. 630
High Courts26 May 1914
Enayat Hussain Vs Bilkis Fatma and Others
Allahabad High Court · AIR 1914 All 863(2) : 24 Ind. Cas. 683
High Courts25 May 1914
Ram Lal Pahari Vs Babulal Barik and Another
Calcutta High Court · 25 Ind. Cas. 555
High Courts25 May 1914
Adhar Chandra Gope Vs Pulin Chandra Shaha
Calcutta High Court · AIR 1915 Cal 237 : 30 Ind. Cas. 684
Civil Procedure Code, 1908 (CPC) — Section 104(h), 145
High Courts25 May 1914
Sherati Sheikh Vs The King-Emperor
Calcutta High Court · (1914) 05 CAL CK 0001
High Courts23 May 1914
Kundan Vs Emperor
Allahabad High Court · 24 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts22 May 1914
Jaydhari Dasya and Others Vs Rasik Lal Sikdak and Others
Calcutta High Court · AIR 1914 Cal 854(1) : 24 Ind. Cas. 694
High Courts22 May 1914
Emperor Vs Jogendra Nath Ghose
Calcutta High Court · AIR 1914 Cal 789 : (1915) ILR (Cal) 240 : 24 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 360(1), 438, 476Penal Code, 1860 (IPC) — Section 193
High Courts22 May 1914Dismissed
Gulzar Ahmad Vs Sheva Shankar Sahai
Allahabad High Court · AIR 1914 All 253 : 24 Ind. Cas. 415
Contract Act, 1872 — Section 230
High Courts22 May 1914Dismissed
Emperor Vs Kundan and Others
Allahabad High Court · (1914) ILR (All) 495
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts22 May 1914Dismissed
Emperor Vs Kundan
Allahabad High Court · (1914) ILR (All) 496
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 447
High Courts21 May 1914
Manipur Dey Vs Bidhu Bhushan Sarkar
Calcutta High Court · AIR 1915 Cal 168 : (1915) ILR (Cal) 158
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts21 May 1914
Debakar Singh Vs Radhagobindo Singh and Others
Calcutta High Court · AIR 1915 Cal 59 : 24 Ind. Cas. 527
High Courts21 May 1914
Forbes Vs Secretary of State For India
Calcutta High Court · AIR 1915 Cal 621 : (1915) ILR (Cal) 151
Contract Act, 1872 — Section 72Income Tax Act, 1961 — Section 49