High Courts19 May 1914
Bansraj Singh and Another Vs Rajbans Barthi
Allahabad High Court · AIR 1914 All 76(2) : 24 Ind. Cas. 451
Registration Act, 1908 — Section 28
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,125 of 61,203
High Courts18 May 1914
Chowdhry Babu Mahadeo Prasad Vs Shaikh Nabi Bukhsh
Calcutta High Court · 25 Ind. Cas. 104
Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
High Courts18 May 1914
In Re: J.M. Lucas and Another
Calcutta High Court · (1915) ILR (Cal) 109 : 28 Ind. Cas. 469
Bankruptcy Act, 1869 — Section 27Insolvency Act, 1848 — Section 26Provincial Insolvency Act, 1920 — Section 36(5)
High Courts18 May 1914Dismissed
Raghunath Das Vs Sundar Das Khetri
Bombay High Court · (1914) 16 BOMLR 814
Civil Procedure Code, 1908 (CPC) — Section 32Insolvent Debtors Act, 1848 — Section 49
Privy Council18 May 1914
Ragunath Das and others Vs Sundar Das Khetri and another
Privy Council · (1914) AIR(PC) 129
High Courts18 May 1914
Bal Kishan Vs Sipahi Lal and Others
Allahabad High Court · AIR 1914 All 202(1) : (1914) ILR (All) 468
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts18 May 1914Allowed
Mohammad Husain Vs Inayat Husain and Another
Allahabad High Court · AIR 1914 All 77 : (1914) ILR (All) 482
Limitation Act, 1908 — Article 182
High Courts18 May 1914
Mata Prasad Vs Baran Barhai
Allahabad High Court · (1914) ILR (All) 469
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts18 May 1914
Mahomed Hussain Vs Enayat Hussain and Another
Allahabad High Court · 24 Ind. Cas. 473
Limitation Act, 1963 — Article 182
Privy Council17 May 1914
Rai Dwarka Nath Sarkar and another Vs Haji Mohamed Akbar and others
Privy Council · (1914) AIR(PC) 33
High Courts16 May 1914Dismissed
Emperor Vs Narian
Allahabad High Court · (1914) ILR (All) 481
Criminal Procedure Code, 1898 (CrPC) — Section 307(1)
High Courts15 May 1914Dismissed
Intu Meah Mistry Vs Darbuksh Bhuiyan
Calcutta High Court · (1915) ILR (Cal) 67
High Courts15 May 1914
Syed Maniruddin Vs Jnanendra Nath Basu
Calcutta High Court · AIR 1915 Cal 401 : 31 Ind. Cas. 707
High Courts15 May 1914
MoniJan Bibi and Another Vs District Judge
Calcutta High Court · 25 Ind. Cas. 229
Guardians and Wards Act, 1890 — Section 24, 25, 26, 43(1), 47(1)
High Courts15 May 1914
Monijan Bibi Vs District Judge Birbhum
Calcutta High Court · AIR 1915 Cal 1 : (1915) ILR (Cal) 351
Guardians and Wards Act, 1890 — Section 24
High Courts15 May 1914
Lakhan Jena and Others Vs Arjun Naik
Calcutta High Court · AIR 1914 Cal 202 : 24 Ind. Cas. 387
High Courts15 May 1914
Intu Miah Mistry Vs Darbuksh Bhuiyan
Calcutta High Court · AIR 1914 Cal 845 : 25 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 27, Order 5 Rule 28
High Courts15 May 1914
Sita Ram, Drig Pal Singh and Others Vs Babbu and Another
Allahabad High Court · (1914) ILR (All) 478
High Courts15 May 1914
Bhagwati Saran Man Tiwari Vs Parmeshar Das and Others
Allahabad High Court · AIR 1914 All 271 : (1914) ILR (All) 476