High Courts15 May 1914
Babbu and Another Vs Sita Ram
Allahabad High Court · AIR 1914 All 319 : 25 Ind. Cas. 426
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,126 of 61,203
High Courts15 May 1914
Bhagwati Saran Man Tewari Vs Parmeshar Das and Others
Allahabad High Court · 25 Ind. Cas. 283
High Courts15 May 1914
Ashiq Husain Vs Emperor
Allahabad High Court · AIR 1914 All 379 : 24 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 May 1914
Haji Mahomed Mozaffer Ali Bhuyan Vs Asraf Ali
Calcutta High Court · AIR 1914 Cal 823 : 25 Ind. Cas. 93
Transfer of Property Act, 1882 — Section 58(c)
High Courts14 May 1914
Promode Ranjan Ghosh alias Manoo Ghosh Vs Abijan Bibi and Others
Calcutta High Court · AIR 1915 Cal 110 : 25 Ind. Cas. 373
Bengal Tenancy Act, 1885 — Section 11, 3(8)
High Courts14 May 1914Disposed Of
Sheobabu Vs Udit Narain and Another
Allahabad High Court · AIR 1914 All 275 : 24 Ind. Cas. 490
Specific Relief Act, 1877 — Section 21
High Courts14 May 1914Dismissed
Emperor Vs Ram Sarup and Others
Allahabad High Court · (1914) ILR (All) 474
Penal Code, 1860 (IPC) — Section 447
High Courts13 May 1914
Basir Sheikh and Others Vs Fazle Karim Biswas and Others
Calcutta High Court · AIR 1915 Cal 786(1) : 28 Ind. Cas. 703
High Courts13 May 1914
Sailaja Prosad Chatterjee and Others Vs Jadu Nath Bose
Calcutta High Court · (1914) 05 CAL CK 0055
High Courts13 May 1914Allowed
Fazal Hussain Vs Muhammad Sharif and Others
Allahabad High Court · AIR 1914 All 78 : 24 Ind. Cas. 464
High Courts13 May 1914Disposed Of
Mohan Singh Vs Musammat Anar Kuar
Allahabad High Court · AIR 1914 All 97 : 24 Ind. Cas. 518
High Courts13 May 1914
Bal Kishun Vs Sipahi Lal and Others
Allahabad High Court · 25 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts13 May 1914Allowed
Sayadat Husain and Another Vs Musammat Salimunnissa
Allahabad High Court · AIR 1914 All 486(1) : 24 Ind. Cas. 632
High Courts13 May 1914Dismissed
Fazal Husain Vs Muhammad Sharif and Another
Allahabad High Court · (1914) ILR (All) 471
High Courts13 May 1914Disposed Of
Salim-Un-Nissa Vs Saadat Husain and Another
Allahabad High Court · (1914) ILR (All) 466
High Courts12 May 1914
Keshob Lal Nag Mazumdar and Others Vs Jnanendra Nath Ghose and Others
Calcutta High Court · AIR 1914 Cal 706 : 24 Ind. Cas. 538
High Courts12 May 1914Dismissed
Sheo Shankar Ram Vs Musammat Jaddo Kunwar
Bombay High Court · (1914) 16 BOMLR 810
Transfer of Property Act, 1882 — Section 85
Privy Council12 May 1914
Sheo Shankar Ram and others Vs Mt. Jaddo Kunwar and others
Privy Council · (1914) AIR(PC) 136
High Courts12 May 1914Dismissed
Shiam Sunder Lal and Others Vs Buddhu Lal and Others
Allahabad High Court · 24 Ind. Cas. 252
Transfer of Property Act, 1882 — Section 41