High Courts08 May 1914
Ram Sarup Saha Vs Karam Ullah Khan and Another
Allahabad High Court · AIR 1914 All 158(1) : 25 Ind. Cas. 403
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,128 of 61,203
High Courts08 May 1914
Kedar Nath Vs Sohan Lal and Others
Allahabad High Court · AIR 1914 All 328 : 25 Ind. Cas. 405
Easements Act, 1882 — Section 15
High Courts08 May 1914
Bhagirathi and Others Vs Suraj Mal and Another
Allahabad High Court · AIR 1914 All 373(1) : 25 Ind. Cas. 327
High Courts07 May 1914
Hakimullah and Another Vs Nobin Chandra Barua
Calcutta High Court · AIR 1915 Cal 19 : 24 Ind. Cas. 177
High Courts07 May 1914
Debendra Narain Sinha and Others Vs Sourindra Mohan Sinha and Others
Calcutta High Court · AIR 1914 Cal 697 : 24 Ind. Cas. 391
High Courts07 May 1914
Jadu Nath Acharjya Vs Tarak Chandra Chatterjee and Another
Calcutta High Court · 25 Ind. Cas. 810
High Courts07 May 1914Dismissed
Kunja Behari Seal Vs Durga Prasad Singh
Calcutta High Court · AIR 1914 Cal 205 : (1915) ILR (Cal) 346
High Courts07 May 1914
Rai Dwarka Nath Sarkar Bahadur Vs Haji Mahomed Akbar
Bombay High Court · (1915) 17 BOMLR 5
High Courts07 May 1914Dismissed
Wahid Khan and Another Vs Zainab
Allahabad High Court · AIR 1914 All 218 : 25 Ind. Cas. 387
High Courts07 May 1914Dismissed
Shams-Un-Nissa Bibi, Kulsum Bibi Vs Muhammad Ahsan-Ullah and Others
Allahabad High Court · (1914) ILR (All) 456
High Courts07 May 1914Dismissed
Zainab Bibi Vs Wahid Khan and Another
Allahabad High Court · (1914) ILR (All) 458
High Courts07 May 1914
Durga Prasad Pande and Another Vs Fateh Bahadur Singh and Others
Allahabad High Court · AIR 1914 All 192 : (1914) ILR (All) 451
High Courts07 May 1914
Muhammad Ahsan-Ullah and Others Vs Shams-Un-Nissa Bibi and Another
Allahabad High Court · 24 Ind. Cas. 425
High Courts07 May 1914
Tirkha Vs Itwari
Allahabad High Court · AIR 1914 All 417 : 25 Ind. Cas. 344
Workmans Breach of Contract Act, 1859 — Section 2
High Courts06 May 1914
Sahebjada Faridun Shiko on Behalf of Jahan Arrah Begum Vs Fakir Muhammad and Others
Calcutta High Court · AIR 1914 Cal 786(2) : 24 Ind. Cas. 862
High Courts06 May 1914
Raja Sri Sri Mohendra Lal Singha Deo Vs Fakir Chandra Dutta and Others
Calcutta High Court · AIR 1915 Cal 70 : 24 Ind. Cas. 610
High Courts05 May 1914
Abdullah Hossein Chowdhury Vs Administrator-General
Calcutta High Court · (1915) ILR (Cal) 35
Civil Procedure Code, 1908 (CPC) — Section 110Government of India Act, 1858 — Section 64Limitation Act, 1908 — Section 12
High Courts05 May 1914
Syed Abdullah Hossain Chowdhury Vs Ananda Chandra Roy and Another
Calcutta High Court · AIR 1914 Cal 679 : 24 Ind. Cas. 273
High Courts05 May 1914
Damodar Misra and Another Vs Hrishi Naik and Others
Calcutta High Court · (1914) 05 CAL CK 0003
High Courts04 May 1914Allowed
Ghansam Vs Biranchi Lal and Another
Allahabad High Court · AIR 1914 All 477 : 25 Ind. Cas. 301