High Courts12 May 1914Dismissed
Zulfikar Haider and Another Vs Durga and Others
Allahabad High Court · AIR 1914 All 292 : 24 Ind. Cas. 422
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,127 of 61,203
High Courts12 May 1914Disposed Of
Hambeed-Ud-Din and Another Vs Raghunath Prashad Misir
Allahabad High Court · 24 Ind. Cas. 271
High Courts12 May 1914Dismissed
Hazari Singh and Others Vs Terbeni Singh and Others
Allahabad High Court · AIR 1914 All 554 : 28 Ind. Cas. 577
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts12 May 1914
Gogi Padmarajappa and Another Vs Madduru Venkatasubbiah
Madras High Court · AIR 1914 Mad 311 : 24 Ind. Cas. 423
Civil Procedure Code, 1908 (CPC) — Section 20(e)
High Courts12 May 1914
Subbarama Aiyar and Another Vs Mariya Pillai
Madras High Court · AIR 1914 Mad 78 : 24 Ind. Cas. 967 : (1914) 1 LW 498
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts11 May 1914
Srimati Majidunnessa Bibi Vs Srimati Amnessa alias Aslahanessa Bibi
Calcutta High Court · AIR 1914 Cal 768 : 24 Ind. Cas. 826
High Courts11 May 1914Dismissed
P.C.E. Paul Vs William Robson
Bombay High Court · (1914) 16 BOMLR 803
High Courts11 May 1914Allowed
Bijraj Nopani Vs Sreemutty Pura Sundary Dassee
Bombay High Court · (1914) 16 BOMLR 796
Privy Council11 May 1914
Bijraj Nopani and another Vs Sm. Pura Sundary Dasee
Privy Council · (1914) AIR(PC) 92
Privy Council11 May 1914
P.C.E. Paul and another Vs W. Robson and others
Privy Council · (1914) AIR(PC) 45
High Courts11 May 1914Dismissed
Surajbale Singh Vs Birthu and Others
Allahabad High Court · AIR 1914 All 92 : 24 Ind. Cas. 482
High Courts11 May 1914Disposed Of
Gaya Din Singh Vs Gajadhar and Others
Allahabad High Court · AIR 1914 All 542(2) : 24 Ind. Cas. 611
High Courts11 May 1914
Frank Hay and Another Vs Rafiuddin
Allahabad High Court · AIR 1914 All 512 : 25 Ind. Cas. 353
High Courts11 May 1914
Pargas Singh and Another Vs Mansab Ali
Allahabad High Court · AIR 1914 All 313(1) : 24 Ind. Cas. 416
High Courts11 May 1914
Ahmadullah Khan Vs Zar Mohammad and Another
Allahabad High Court · 24 Ind. Cas. 609
High Courts08 May 1914
Genu Manjhi and others Vs The King-Emperor
Calcutta High Court · (1914) 05 CAL CK 0071
High Courts08 May 1914Dismissed
Shiam Lal Vs Emperor
Allahabad High Court · 25 Ind. Cas. 347
Penal Code, 1860 (IPC) — Section 174
High Courts08 May 1914Dismissed
Dwarka and Others Vs Rampat and Others
Allahabad High Court · 24 Ind. Cas. 235
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts08 May 1914
Ram Pat and Sheo Dulare and Others Vs Dwarka and Others
Allahabad High Court · (1914) ILR (All) 461
High Courts08 May 1914Dismissed
Karam-Ullah Khan and Another Vs Ram Sarup Sahu
Allahabad High Court · (1914) ILR (All) 464