High Courts30 Apr 1914Dismissed
Muhammad Amir and Others Vs Sumitra kuar and Others
Allahabad High Court · AIR 1914 All 441 : (1914) ILR (All) 424 : 24 Ind. Cas. 97
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,130 of 61,203
High Courts30 Apr 1914
Chullile Peetikayil Nammad Vs E. Othenam Nambiar E. Cheela
Madras High Court · (1914) 27 MLJ 239
High Courts30 Apr 1914
Ranga Ramanujachariar and Another Vs Srinivasa Aiyangar and Others
Madras High Court · AIR 1915 Mad 34 : (1914) 27 MLJ 397
Transfer of Property Act, 1882 — Section 108(j), 55(j)
High Courts30 Apr 1914
In Re: Kukati Narasa Reddi
Madras High Court · AIR 1915 Mad 330(2) : 25 Ind. Cas. 629
Criminal Procedure Code, 1898 (CrPC) — Section 481(2)
High Courts30 Apr 1914
Narasinga Patro Vs Bhagavan Sabuto
Madras High Court · AIR 1914 Mad 120 : 24 Ind. Cas. 724
High Courts29 Apr 1914
Shaikh Inatullah Daftry Vs Shaikh Moison Ali and Another
Calcutta High Court · AIR 1915 Cal 86 : 25 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts29 Apr 1914
Nilmoni Chowdhuri Vs Basanta Kumar Banerjee and Another
Calcutta High Court · AIR 1915 Cal 484(1) : 29 Ind. Cas. 814
High Courts29 Apr 1914
Bansi Ram Vs Narsingha Santra
Calcutta High Court · AIR 1914 Cal 765 : 24 Ind. Cas. 805
Privy Council29 Apr 1914
Wassaw Exploring Syndicate Limited Vs African Rubber Company, Limited
Privy Council · (1914) AIR(PC) 210
High Courts29 Apr 1914Dismissed
Baleshwar and Another Vs Ram Deo
Allahabad High Court · AIR 1914 All 481 : 24 Ind. Cas. 104
Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19
High Courts29 Apr 1914Dismissed
Changa Mul and Others Vs Provincial Bank Ld.
Allahabad High Court · AIR 1914 All 471 : 25 Ind. Cas. 210
High Courts29 Apr 1914Disposed Of
Kunj Kishore and Others Vs W. K. Porter, official liquidator of Shri Baldeo Mills Co.
Allahabad High Court · AIR 1914 All 238 : 24 Ind. Cas. 29
Contract Act, 1872 — Section 237Contract Act, 1872 — Section 237Contract Act, 1872 — Section 237
High Courts29 Apr 1914Dismissed
The Provincial Bank, Ld Vs Ghanga Mal The Provincial Bank, Ld. Vs Durga Prasad The Provincial Bank, Ld. Vs Jagmandar Das
Allahabad High Court · (1914) ILR (All) 412
High Courts29 Apr 1914Dismissed
Ram Deo, Banaraj and Others Vs Baleshar and Another
Allahabad High Court · (1914) ILR (All) 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Apr 1914Dismissed
Rupan Bibi Vs Bhagelu Lal
Allahabad High Court · AIR 1914 All 420 : (1914) ILR (All) 423 : 25 Ind. Cas. 320
Succession Certificate Act, 1889 — Section 16
High Courts29 Apr 1914Allowed
Kunj Kishore and Others Vs The Official Liquidator, Shri Baldeo Mills Limited
Allahabad High Court · (1914) ILR (All) 416
Companies Act, 1956 — Section 77Contract Act, 1872 — Section 237Negotiable Instruments Act, 1881 (NI) — Section 1
High Courts29 Apr 1914
Pearey Lal Vs W.K. Porter, Official Liquidator
Allahabad High Court · AIR 1914 All 489 : 24 Ind. Cas. 99
Companies Act, 1956 — Section 242Companies Act, 1956 — Section 242Companies Act, 1956 — Section 242
High Courts29 Apr 1914
Autar Kurmi Vs Emperor
Allahabad High Court · AIR 1914 All 107 : 24 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)
High Courts29 Apr 1914
Thadi Ramamurthi Vs Moola Kamiah
Madras High Court · AIR 1914 Mad 68 : 24 Ind. Cas. 667
High Courts29 Apr 1914
Chapalamadugu Pedda Balliah and Another Vs Muthiyalu Venkatasami
Madras High Court · 24 Ind. Cas. 976(1)