High Courts24 Apr 1914
Midnapore Zemindary Company, Ltd. Vs Hrishikesh Ghosh
Calcutta High Court · AIR 1914 Cal 757 : (1914) ILR (Cal) 1108
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,132 of 61,203
High Courts24 Apr 1914
Gopeshwar Pal Vs Jiban Chandra Chandra and Others and Srikanta Lohar and Others
Calcutta High Court · 24 Ind. Cas. 37
Bengal Tenancy Act, 1885 — Article 3
High Courts24 Apr 1914
The Midnapore Zemimdari Company, Ltd. Vs Hrishikesh Ghosh and Another
Calcutta High Court · 25 Ind. Cas. 562
Bengal Tenancy Act, 1885 — Section 26
High Courts24 Apr 1914
Kunja Behari Seal Vs Raja Durga Prasad Singh and Others
Calcutta High Court · 25 Ind. Cas. 819
High Courts24 Apr 1914
Gopeshwar Pal Vs Jiban Chandra Chandra
Calcutta High Court · AIR 1914 Cal 806 : (1914) ILR (Cal) 1125
Bengal Tenancy Act, 1885 — Article 3, 184Civil Procedure Code, 1908 (CPC) — Section 98
High Courts24 Apr 1914
Sukar Hajam and Another Vs Oli Mohammad Mea
Calcutta High Court · 25 Ind. Cas. 826
Privy Council24 Apr 1914
Mt. Hiran Bibi and others Vs Mt. Sohan Bibi
Privy Council · (1914) AIR(PC) 44
High Courts24 Apr 1914
Kunhambi and Others Vs Kalanathar and Others
Madras High Court · 24 Ind. Cas. 528
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts24 Apr 1914
Giri Appaya and Others Vs Giri Kristamma and Others
Madras High Court · AIR 1914 Mad 718 : 24 Ind. Cas. 436
High Courts23 Apr 1914
Mohammed Ashrafuddin and Others Vs Sheikh Kareem Buksh
Calcutta High Court · AIR 1915 Cal 118(2) : 24 Ind. Cas. 603
High Courts23 Apr 1914
Adhar Chandra Dey Vs Subodh Chandra Ghosh
Calcutta High Court · (1914) 04 CAL CK 0025
High Courts23 Apr 1914
Faizuddin Khan and Others Vs Reju Akab and Others
Calcutta High Court · AIR 1915 Cal 653 : 28 Ind. Cas. 22
Limitation Act, 1908 — Section 28
High Courts23 Apr 1914
Ashraf Ali Vs Emperor
Calcutta High Court · AIR 1915 Cal 784 : (1915) ILR (Cal) 25
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts23 Apr 1914Dismissed
Madho Chowdhury Vs Turab Mian and Others
Calcutta High Court · (1914) 04 CAL CK 0003
High Courts23 Apr 1914Dismissed
Nalini Kanta Lahiri Vs Sarnamoyi Debya
Bombay High Court · (1915) 17 BOMLR 1
Privy Council23 Apr 1914
Nalini Kanta Lahiri and another Vs Sarnamoyi Debya and others
Privy Council · (1914) AIR(PC) 31
High Courts23 Apr 1914
Tirupati Varadachariar and Another Vs A. Parthasarathy Iyengar
Madras High Court · AIR 1915 Mad 319(1) : 25 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3(6)