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Judgment
2 paragraphs · 18 words
Lord Moulton
Their Lordships will humbly advise His Majesty that this appeal ought to be dismissed with costs.
Privy Council(1914) 04 PRI CK 0005
Ram Sewak and others vs Jagannath
Privy Council · Decided on 24 April 1914 · Citation: (1914) AIR(PC) 295
- HON’BLE JUDGES
- Ameer Ali, John Edge, Parker of Waddington, Lords Moulton, JJ.
- CASE NUMBER
- Privy Council Appeal No. 115 of 1913