High Courts23 Apr 1914
In Re: Karuthan Ambalam and Another
Madras High Court · (1915) ILR (Mad) 1088 : 33 Ind. Cas. 308
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,133 of 61,203
High Courts23 Apr 1914
In Re: Nalli Veera Thevan and Another
Madras High Court · AIR 1914 Mad 121(1) : (1914) 26 MLJ 598
Penal Code, 1860 (IPC) — Section 411
High Courts23 Apr 1914
In re : Nalliveerathevan and Another
Madras High Court · 24 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 379, 411
High Courts22 Apr 1914
Bisnab Charan De and Another Vs Sarat Chandra Kar and Others
Calcutta High Court · 38 Ind. Cas. 487
High Courts22 Apr 1914
Rajani Nath Rakshit Vs Kusum Kaminimajumdar and Others
Calcutta High Court · AIR 1914 Cal 778 : 24 Ind. Cas. 64
High Courts22 Apr 1914
Akram Ali Vs Anwar Ali and Others
Calcutta High Court · AIR 1914 Cal 769 : 24 Ind. Cas. 677
High Courts22 Apr 1914
Sree Sree Sree Madana Mohana Ananga Bheema Deo Kesari Gajapati late a minor, by Sree Sree Sree Kundana Devi Putta Mahadevi Vs Sree Sree Sree Purushothama Ananga Bheema Deo
Madras High Court · (1915) ILR (Mad) 1105 : 24 Ind. Cas. 999 : (1914) 27 MLJ 306
Madras Impartible Estates Act, 1902 — Section 2(3), 2(4)
High Courts22 Apr 1914
Krishnamma Boyee Vs Gopal Row and Others
Madras High Court · AIR 1915 Mad 308 : 24 Ind. Cas. 485
High Courts21 Apr 1914
Ganapathi Mudali Vs Venkatalakshminarasayya and Others
Madras High Court · AIR 1915 Mad 345 : 25 Ind. Cas. 109
Limitation Act, 1963 — Section 28
High Courts21 Apr 1914
Abhaybswari Debi Vs Kishori Mohan Banerjee
Calcutta High Court · (1915) ILR (Cal) 19
Criminal Procedure Code, 1898 (CrPC) — Section 192, 198, 503
High Courts21 Apr 1914Disposed Of
Muhammad Inam-Ul-Lah Khan Vs Narain Das
Allahabad High Court · 29 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts21 Apr 1914
Ram Ratan and Others Vs Subhan and Others
Allahabad High Court · AIR 1914 All 419 : 24 Ind. Cas. 93(1)
High Courts21 Apr 1914
Sham Lal and Others Vs W.K. Porter, Official Liquidator of Shri Baldeo Mills Co.
Allahabad High Court · AIR 1914 All 216(2) : 24 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Apr 1914
Nori Lakshminarasimham and Others Vs Pratipathi Lakshminarayana and Others
Madras High Court · AIR 1914 Mad 85 : 24 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts21 Apr 1914
Gopalakrishna Aiyar and Others Vs Sri Sri Sukirtha Theenthara Theetha Swamigal (died) and Others
Madras High Court · AIR 1914 Mad 84 : 24 Ind. Cas. 790
Registration Act, 1908 — Section 37
High Courts21 Apr 1914
Matte Sarayya Vs Vepparathi Vydynatham
Madras High Court · AIR 1915 Mad 226 : (1914) 1 LW 490 : (1914) 27 MLJ 57
High Courts21 Apr 1914
Venkatarama Aiyar Vs Suppa Nadan and Others
Madras High Court · AIR 1914 Mad 333 : 24 Ind. Cas. 24 : (1914) 27 MLJ 58
Limitation Act, 1908 — Section 31(1)
High Courts21 Apr 1914
Kunhanna Shetty Vs Timmaju and Others
Madras High Court · AIR 1914 Mad 698 : 24 Ind. Cas. 246 : (1914) 27 MLJ 60
High Courts20 Apr 1914
Chiraunji Lal Vs Kallo and Others
Allahabad High Court · AIR 1914 All 309 : 25 Ind. Cas. 412
Evidence Act, 1872 — Section 90