High Courts15 Apr 1914Dismissed
Bindhaohal Prasad Rai Vs Lal Bihari Rai and Others
Allahabad High Court · AIR 1914 All 870(2) : (1914) ILR (All) 382
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,135 of 61,203
High Courts15 Apr 1914
Bidhachal Prasad Rai Vs Lal Bihari Rai and Others
Allahabad High Court · 25 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 107, 250
High Courts15 Apr 1914
Ahsanullah Khan Vs Mansukh Ram
Allahabad High Court · AIR 1914 All 211 : 25 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts15 Apr 1914
Ali Ahmad Vs Sohan Lal and Another
Allahabad High Court · AIR 1914 All 534 : 24 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Apr 1914
Gopichetti Narayanaswami Naidu Receiver of Medu and Nidada - Vole Estates Vs Madala Venkanna and Others
Madras High Court · 24 Ind. Cas. 685
Easements Act, 1882 — Section 7
High Courts15 Apr 1914
Kumara Venkata Perumal Raja Bahadur Varu by guardian, W.A. Waradachariar Vs Velayuda Reddi and Others
Madras High Court · 24 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts15 Apr 1914
Sivasamba Iyer Vs Kuppan Samban and Others
Madras High Court · 32 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Apr 1914
Kumara Venkata Perumal Rajah Bahadur Varu, Rajah of Karvetnagar, by guardian Mr. W.A. Varadachariar Vs Velayuda Reddi and Others and Saravapalli Subramania Aiyar
Madras High Court · AIR 1915 Mad 449 : (1914) 27 MLJ 25
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts14 Apr 1914Dismissed
Jugol Kishore Vs Chintamoney
Calcutta High Court · (1914) 04 CAL CK 0002
High Courts14 Apr 1914Dismissed
Bishrup Vs Nil Kanth
Allahabad High Court · AIR 1915 All 265 : 29 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Apr 1914Dismissed
Gobind Rao and Others Vs Kamta Prasad
Allahabad High Court · AIR 1914 All 177(2) : 25 Ind. Cas. 400
Bundelkhand Land Alienation Act, 1903 — Section 9
High Courts14 Apr 1914
Gobind Bao and Others Vs Kamta Prasad
Allahabad High Court · (1914) ILR (All) 376
High Courts14 Apr 1914
Musammat Main A and Another Vs Madho Prasad and Others
Allahabad High Court · 24 Ind. Cas. 105
High Courts13 Apr 1914
Arunachalam Chettiar Vs Kasi Nevenda Pillai, Agent of Messes. Ralli Brothers and Another
Madras High Court · AIR 1914 Mad 97 : 24 Ind. Cas. 1007
Contract Act, 1872 — Section 192
High Courts13 Apr 1914
Adaikka Maistry Vs Muthusami Ambalagaran and Others
Madras High Court · 25 Ind. Cas. 144
High Courts09 Apr 1914
Gomatham Ramanuja Aiyangar and Another Vs Satagopachariar and Others
Madras High Court · AIR 1915 Mad 331 : (1914) 27 MLJ 329
High Courts09 Apr 1914
Patinharkara Vallabhan Chattan Rajah Avergal and Kuruvayil Kovilagath M.R. Ry. Vallavananathikara Vallabhah Vali Raja Avergal Vs Rama Varma alias Kolathoor 5th Rajah Moothaiyil Vallabhah Chattan Kovil Kuruvikul alias Mankata Kovilagath Vallabhan Chattan Kovil Kuruvikal and Others and Rama Varma alias Kolathur V. Rajah Avergal styled Walluvanathudaya Kattunnen Moothayil Vallabhan Chathan Kovil Kuruvikal alias Mankath Kovilagath Vallabhan Chathen Kovil Kuruvikal and Others
Madras High Court · AIR 1915 Mad 217 : (1915) 28 MLJ 669
High Courts09 Apr 1914Allowed
Chhittar Mal and Another Vs Ram Narain and Others
Allahabad High Court · 24 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Apr 1914Dismissed
Bahadur Singh Vs Shiam Sundar Tug
Allahabad High Court · (1914) ILR (All) 365
High Courts09 Apr 1914Dismissed
Balkaran Upadhya Vs Gaya Din Kalwar and Others
Allahabad High Court · AIR 1914 All 80 : 24 Ind. Cas. 255
Limitation Act, 1908 — Section 31