High Courts03 Feb 1913
Nilmadhab Mitra and Others Vs Jotindra Nath Mitra
Calcutta High Court · 18 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,136 of 61,135
High Courts03 Feb 1913Dismissed
G.J. Bower Vs Imperial Bank Limited
Allahabad High Court · (1913) ILR (All) 177
High Courts03 Feb 1913
In Re: The Indian Companies Act, 1882 In Re: The Malabar Timber Yards and Saw Mills, Limited Now In Liquidation Lovelock and Lewes
Madras High Court · 18 Ind. Cas. 997
High Courts03 Feb 1913
Kandada Narasimhacharyalu Ayyavarlam Garu Vs Kavicherla Ramabrahmam Kandada Thonamma Vs Paritila Narasanna
Madras High Court · 20 Ind. Cas. 759 : (1913) 24 MLJ 656
High Courts03 Feb 1913
Sanyasi Baritya and Another Vs Artaswaro and Others
Madras High Court · (1913) ILR (Mad) 287 : (1913) 24 MLJ 321
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 Feb 1913
Imam Baksh Vs Musammat Anwari Begam and Others
Allahabad High Court · 18 Ind. Cas. 718
High Courts31 Jan 1913Allowed
Dina Nath and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 665
Companies Act, 1832 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts31 Jan 1913Allowed
Emperor Vs Dina Nath and Another
Allahabad High Court · (1913) ILR (All) 173
High Courts31 Jan 1913
Pansulari Vencatasawmi Vs Mentana Ramachandra Raju
Madras High Court · 18 Ind. Cas. 520
High Courts31 Jan 1913
Santhana Sooramma and Another Vs Santhana Mangayya
Madras High Court · 18 Ind. Cas. 1006
High Courts31 Jan 1913
Pusuluri Varahaswami Vs Mantena Ramachandra Raju
Madras High Court · (1915) ILR (Mad) 138 : (1913) 24 MLJ 298
Transfer of Property Act, 1882 — Section 6(e)
High Courts30 Jan 1913
Jibanessa Khatun and Others Vs Majidunnessa Khatun
Calcutta High Court · 18 Ind. Cas. 398
Bengal Tenancy Act, 1885 — Section 93, 94, 98
High Courts30 Jan 1913
Srish Chandra Pal Chowdhry Vs Triguna Prasad Pal Chowdhry
Calcutta High Court · (1913) ILR (Cal) 541
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1913
Indra Chandra Mukherjee Vs Srish Chandra Banerjee
Calcutta High Court · (1913) ILR (Cal) 537
Provincial Small Cause Courts Act, 1887 — Section 15(2)
High Courts30 Jan 1913
Bhoban Shahu Vs Ghanasham Shahu and Others
Calcutta High Court · 18 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 86
High Courts30 Jan 1913
Srish Chandra Pal Chowdhury Vs Triguna Prosad Pal Chowdhury and Others
Calcutta High Court · 18 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1913Dismissed
Bakht Bahadur and Others Vs Kishun Narain and Others
Allahabad High Court · 18 Ind. Cas. 543