High Courts03 Apr 1914
M. Kullappa Chetty Vs P.V. Subbaraya Chetty
Madras High Court · 25 Ind. Cas. 22
Contract Act, 1872 — Section 253
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,138 of 61,203
High Courts03 Apr 1914
Krishna Rao alias A. Srinivasa Rao Vs Aiyasami Padayachi
Madras High Court · AIR 1915 Mad 12 : (1914) 27 MLJ 138
Evidence Act, 1872 — Section 114
High Courts03 Apr 1914
Ratna Chetti (died) and Others Vs Narayanaswami Chettiar and Others
Madras High Court · (1914) 26 MLJ 616
Transfer of Property Act, 1882 — Section 26
High Courts03 Apr 1914
Nagarampallikanesam Vs Nagarampalli Batchamma and Another
Madras High Court · 24 Ind. Cas. 257 : (1914) 1 LW 511
High Courts02 Apr 1914
Dharma Charan Dey and Others Vs Ramesh Chandra Roy and Others
Calcutta High Court · AIR 1914 Cal 664 : 24 Ind. Cas. 820
High Courts02 Apr 1914Dismissed
Sachindra Kishore Dey Vs Rajani Kant Chuckerbutty
Calcutta High Court · (1914) 04 CAL CK 0040
High Courts02 Apr 1914
Bahuria Sambho Koer Vs Harihar Prasad and Others
Calcutta High Court · AIR 1914 Cal 735 : 24 Ind. Cas. 276
High Courts02 Apr 1914
Askoran Satia Vs Satish Chandra Bhattacharya and Others
Calcutta High Court · 24 Ind. Cas. 281
High Courts02 Apr 1914
Basir-ud-Din Ahmad and Others Vs Himmat Ali Mondal and Others
Calcutta High Court · AIR 1915 Cal 22 : 25 Ind. Cas. 852
High Courts02 Apr 1914
Bahuria Sambho Kuar Vs Harihar Prasad
Calcutta High Court · (1914) ILR (Cal) 1092
Bengal Land Revenue Sales Act, 1859 — Section 13, 14, 33, 53
Privy Council02 Apr 1914
Arthur Allen and others Vs John C. Hyatt and others
Privy Council · (1914) AIR(PC) 246
High Courts02 Apr 1914Dismissed
Muhammad Ishaq Vs Emperor
Allahabad High Court · AIR 1914 All 170 : 25 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 193, 52
High Courts02 Apr 1914Dismissed
Emperor Vs Muhammad Ishaq
Allahabad High Court · (1914) ILR (All) 362
High Courts02 Apr 1914
Sornammall Vs The Official Assignee of Madras
Madras High Court · 24 Ind. Cas. 239
High Courts02 Apr 1914
Vaikuntarama Pillai minor by Guardian, Muthammal Vs Athimoolam Chettiar
Madras High Court · AIR 1914 Mad 641(2) : (1915) ILR (Mad) 1071 : (1914) 26 MLJ 612
Transfer of Property Act, 1882 — Section 53
High Courts02 Apr 1914
Sornammal Vs The Official Assignee
Madras High Court · AIR 1914 Mad 101 : (1914) 27 MLJ 66
High Courts02 Apr 1914
V.S.K.M. Subramania Pillai and Another Vs Paramasivan Pillai
Madras High Court · 24 Ind. Cas. 864
Contract Act, 1872 — Section 135
High Courts01 Apr 1914
In Re: N.F. Markur
Bombay High Court · (1917) ILR (Bom) 1 : 33 Ind. Cas. 633
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts01 Apr 1914
Emperor Vs Nirmal Kanta Roy
Calcutta High Court · AIR 1914 Cal 901(2) : (1914) ILR (Cal) 1072
Criminal Procedure Code, 1898 (CrPC) — Section 271, 272, 308, 403Penal Code, 1860 (IPC) — Section 109, 114, 34
High Courts01 Apr 1914
Safaruddi and Others Vs A.K. Fazal Huq and Others
Calcutta High Court · AIR 1915 Cal 3644(2) : 30 Ind. Cas. 414
Bengal Tenancy Act, 1885 — Section 105