High Courts01 Apr 1914Allowed
Durga Pershad and Others Vs Raghunandan Lal and Others
Calcutta High Court · (1914) 04 CAL CK 0043
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,139 of 61,203
High Courts01 Apr 1914
Shaikh Rafic Vs Bhagaban Chandar Dhar
Calcutta High Court · AIR 1915 Cal 170(2) : 25 Ind. Cas. 377
High Courts01 Apr 1914
Hemanta Kumar Roy and Another Vs Baranagore Jute Factory Company
Calcutta High Court · (1914) 04 CAL CK 0024
High Courts01 Apr 1914Dismissed
President, Kayastha Pathshalla, allahabad Vs Sheo Balak and Others
Allahabad High Court · AIR 1914 All 70 : 24 Ind. Cas. 98
High Courts31 Mar 1914
In Re: Punam Chand Manek Lal
Bombay High Court · 25 Ind. Cas. 333
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts31 Mar 1914
In Re: Punamchand Maneklal
Bombay High Court · AIR 1914 Bom 138 : (1914) 16 BOMLR 446
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 196, 471
High Courts31 Mar 1914
Guru Das Das and Another Vs Kali Das Changa
Calcutta High Court · AIR 1914 Cal 833 : 24 Ind. Cas. 287
High Courts31 Mar 1914
Dedar Buksh Vs Syamapada Das Malakar
Calcutta High Court · (1914) ILR (Cal) 1013
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)
High Courts31 Mar 1914
Khulna Loan Co. Limited Vs Jahir Goldar and Another
Calcutta High Court · AIR 1914 Cal 687 : 24 Ind. Cas. 209
High Courts31 Mar 1914
Harendra Nath Mukerjee Vs Ardhendu Kumar Ganguly
Calcutta High Court · AIR 1914 Cal 739(2) : 24 Ind. Cas. 202
Guardians and Wards Act, 1890 — Section 47(4), 7(1)
High Courts31 Mar 1914
Dedar Bux and Another Vs Syamapada Malakar
Calcutta High Court · AIR 1914 Cal 801 : 24 Ind. Cas. 954
High Courts31 Mar 1914
Kumar Satish Kanta Roy and Others Vs Tufan Mullick and Another
Calcutta High Court · AIR 1914 Cal 682 : 24 Ind. Cas. 9
Bengal Tenancy Act, 1885 — Section 170(3), 170(3)(d)
High Courts31 Mar 1914Dismissed
Chatarbhuj Vs Raghubar Payal
Allahabad High Court · (1914) ILR (All) 354
High Courts31 Mar 1914
Tadiparti Hanumanulu Vs Maddukuri Golayya and Others
Madras High Court · 24 Ind. Cas. 822
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1
High Courts31 Mar 1914
Sri Sri Sri Brundavana Chandra Harishchandana Jagadduva Rajah Bahadur Vs Pragada Rammayya and Another
Madras High Court · 25 Ind. Cas. 664 : (1914) 1 LW 486
Madras Estates Land Act, 1908 — Section 3(15)
High Courts31 Mar 1914
V.V. Srinivasa Aiyangar (Receiver) Vs V. Cunniappa Chetty and Others
Madras High Court · AIR 1914 Mad 88 : 24 Ind. Cas. 895 : (1914) 26 MLJ 567
Letters Patent Act, 1865 — Section 12
High Courts31 Mar 1914
Alagappa Chettiar Vs Subramania Pandia Thevar and Others
Madras High Court · (1914) 26 MLJ 509
Limitation Act, 1908 — Section 20
High Courts30 Mar 1914
Maharajadhiraj Sir Bejoy Chawd Mahatap Bahadur Vs Hari Mandal and Others
Calcutta High Court · 24 Ind. Cas. 52
Bengal Tenancy Act, 1885 — Section 169
Privy Council30 Mar 1914
Sm. Ranimoni Dasi and another Vs Radha Prasad Mullick and others
Privy Council · (1914) AIR(PC) 149
High Courts30 Mar 1914Dismissed
Ahmadunnissa Vs Gulzari Lal
Allahabad High Court · AIR 1914 All 83(1) : 24 Ind. Cas. 36