JUDGMENT DATABASE

Search 12,24,054 Indian judgments.

12,24,054 judgments in All Courts · page 60,141 of 61,203

High Courts26 Mar 1914

Ananthanarayana Aiyar, Manager of the Meenatchi Sundareswaral Devastanam and Abisheka Sundaram Batter and Others Vs Athimuthu Aiyar alias Athi and Muneeswara Aiyar alias Athi Aiyar and Another

Madras High Court · AIR 1915 Mad 311 : 25 Ind. Cas. 74

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High Courts26 Mar 1914

Vazhakuttia Kutti Uduman Haji and Others Vs A. Mammi Kutti and Others

Madras High Court · AIR 1914 Mad 299 : 24 Ind. Cas. 56

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts26 Mar 1914

Muniappa Chouduri Vs Singaravelu Mudali and Another

Madras High Court · 24 Ind. Cas. 611

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High Courts26 Mar 1914

Subramania Chetty Vs M. Rm.Vl. Somasundaram Chetty and Others

Madras High Court · AIR 1914 Mad 303 : 24 Ind. Cas. 86

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High Courts25 Mar 1914

Bisheshur Ray Chowdry Vs Rajendra Kumar Singh

Calcutta High Court · (1914) 03 CAL CK 0022

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High Courts25 Mar 1914Dismissed

Harendra Lal Roy Chowdhuri Vs Srimati Hari Dasi Debi

Bombay High Court · (1914) 16 BOMLR 400

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High Courts25 Mar 1914

P.L.V.R.M. Ramanathan Chetty Vs Mallaka Anjappan and Others

Madras High Court · AIR 1914 Mad 67 : 24 Ind. Cas. 813 : (1916) 4 LW 399

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3

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High Courts24 Mar 1914

Maninda Chandra Nandi Vs Secretary of State For India

Calcutta High Court · (1914) ILR (Cal) 967

Calcutta Municipal Act, 1899 — Section 557(c), 557(d)Land Acquisition Act, 1894 — Section 23, 6

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High Courts24 Mar 1914

Behari Lal Mallik Vs Priya Nath Sardar and Others

Calcutta High Court · 28 Ind. Cas. 508

Bengal Tenancy Act, 1885 — Section 103, 105, 188

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High Courts24 Mar 1914Dismissed

Tayabali Gulam Husein Vs Atmaram Sakharam Vani

Bombay High Court · AIR 1914 Bom 299 : (1914) 16 BOMLR 520 : 25 Ind. Cas. 375

Civil Procedure Code, 1882 — Section 268

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High Courts24 Mar 1914Allowed

Kaniz Fatima Begam Vs Sakina Bibi and Others

Allahabad High Court · AIR 1914 All 475 : (1914) ILR (All) 318 : 25 Ind. Cas. 120

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High Courts24 Mar 1914

Kunhambi and Others Vs Kalanthar and Others

Madras High Court · AIR 1915 Mad 711 : (1915) ILR (Mad) 1052 : (1914) 27 MLJ 156

Tamil Nadu Civil Courts Act, 1873 — Section 16

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High Courts23 Mar 1914Dismissed

Hem Chandra Chowdhury Vs Hemanta Kumari Debi

Calcutta High Court · (1914) 03 CAL CK 0001

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High Courts23 Mar 1914Dismissed

Asghar Ali Vs Amina Begam and Others

Allahabad High Court · 24 Ind. Cas. 59

Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9Guardians and Wards Act, 1890 — Section 9

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High Courts20 Mar 1914Dismissed

Fazal Husain Khan Vs Ali Husain and Others

Allahabad High Court · (1914) ILR (All) 431

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts20 Mar 1914

Godavarthi Peria alias, Ethirajayya by mother and next friend Mahalakshmamma Vs Godavarthy Lakshmi Devamma and Others

Madras High Court · AIR 1914 Mad 304 : (1916) ILR (Mad) 476 : 24 Ind. Cas. 96

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High Courts20 Mar 1914

The President, Vakils' Association, High Court Vs A Vakil of the High Court

Madras High Court · AIR 1914 Mad 635 : (1914) 26 MLJ 429

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High Courts20 Mar 1914

Vavuttu Naicken Vs Venkata Sesha Aiyar and Another

Madras High Court · AIR 1914 Mad 119(1) : 24 Ind. Cas. 806

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High Courts19 Mar 1914

Sri Rajah Vadrevu Ranganayakamma Garu Zamindarni of Vegayammapeta Estate Vs The Secretary of State for India in Council

Madras High Court · 24 Ind. Cas. 741 : (1915) 28 MLJ 297

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High Courts19 Mar 1914

Durgi Nikarini Vs Goberdhan Bose

Calcutta High Court · AIR 1915 Cal 64 : 24 Ind. Cas. 183

Transfer of Property Act, 1882 — Section 106, 116, 2(c)

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