JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,143 of 61,203
Crompton and Co. Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 421(1) : (1914) 26 MLJ 549
Ramalingathudayan Vs Unnamalai Achi
Madras High Court · AIR 1914 Mad 655 : (1915) ILR (Mad) 791 : 24 Ind. Cas. 873
Chidambaram Chettiar Vs Srinivasa Sastrial
Bombay High Court · (1914) 16 BOMLR 783
Rashmoni Dassi Vs Ganoda Sundari Dassi
Calcutta High Court · (1914) 03 CAL CK 0020
Hirji Khetsey and Co. Vs B.B. and C.I. Ry. Co.
Bombay High Court · AIR 1914 Bom 154 : (1914) 16 BOMLR 467 : 25 Ind. Cas. 241
Chettikulam Prasanna Venkatachala Reddiar Vs The Collector of Trichinopoly Srirangammal (died)
Madras High Court · AIR 1914 Mad 708 : 24 Ind. Cas. 369 : (1914) 26 MLJ 537
P.M.A. Valliappa Chetty Vs S.N. Subramanian Chetty
Madras High Court · (1914) 26 MLJ 494
Chaktyil Vatakathre Ichikutti Nanga's Son Parama Taragan Vs Thirumandhankunnu Devaswom Uralers Chrriachan Veetil Govindachan Holding The Stanom of Patippurakal Govindachan and Others
Madras High Court · AIR 1914 Mad 300(2) : 24 Ind. Cas. 939
Koppara Kandiyil Changan Mancheri Vs Anthalathil Kalleri Katheesa and Others
Madras High Court · AIR 1914 Mad 150(1) : 24 Ind. Cas. 871
Marwadi Padmaji Miachand and Others Vs The Deputy Collector of Adoni
Madras High Court · AIR 1915 Mad 272 : (1914) 27 MLJ 106
Saripaka China Mahadeva Vazulu and Others Vs Muthura Suryaprakasam
Madras High Court · AIR 1915 Mad 597 : 24 Ind. Cas. 204 : (1914) 1 LW 389 : (1914) 26 MLJ 482
Marwadi Padmaji Miachand and Others Vs This Deputy Collector of Adeni
Madras High Court · 24 Ind. Cas. 141
Doyal Chandra Mandal Vs Kauri (Charan) Naskar and Others
Calcutta High Court · AIR 1914 Cal 775 : 25 Ind. Cas. 534
Batuk Nath Vs Musammat Munni Dei
Bombay High Court · (1914) 16 BOMLR 360
Batuk Nath, Decree-holder Vs Mt. Munni Dei and others, Judgment-debtors
Privy Council · (1914) AIR(PC) 65
Masum Ali and Others Vs Abdul Aziz and Others
Allahabad High Court · (1914) ILR (All) 268
Emperor Vs Nanhua
Allahabad High Court · AIR 1914 All 45 : (1914) ILR (All) 315
Pitambar Lal and Another Vs Sital and Another
Allahabad High Court · AIR 1914 All 195 : 25 Ind. Cas. 263