High Courts11 Mar 1914
Ponaka Balarami Reddi and Others Vs Hazi Mahomed Abdul Aziz Badshah Sahib and Others
Madras High Court · AIR 1915 Mad 57 : (1914) 26 MLJ 499
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,144 of 61,203
High Courts11 Mar 1914
Subba Naidu and Another Vs Venkatrama Naidu and Another
Madras High Court · AIR 1914 Mad 240 : (1914) 26 MLJ 508
High Courts11 Mar 1914
Andalammal Vs Narasimharaghavachariar and Others
Madras High Court · AIR 1914 Mad 666 : 24 Ind. Cas. 927
High Courts10 Mar 1914Allowed
Kailash Chandra Poddar Vs Gopal Chandra Poddar
Calcutta High Court · (1914) 03 CAL CK 0032
High Courts10 Mar 1914Allowed
Deonandan Pershad Vs Udit Narain Singh and others
Calcutta High Court · (1914) 03 CAL CK 0009
High Courts10 Mar 1914
Emperor Vs Dhanka Amra
Bombay High Court · AIR 1914 Bom 41 : (1914) 16 BOMLR 261 : 24 Ind. Cas. 169
Evidence Act, 1872 — Section 57, 80
High Courts10 Mar 1914
Chokkalinga Pillai Vs Mahalingam Pillai
Madras High Court · 24 Ind. Cas. 383 : (1914) 1 LW 350
High Courts10 Mar 1914
A. Kasturi Ranga Aiyar Vs Venkatarama Aiyar and Another
Madras High Court · AIR 1914 Mad 668(2) : 24 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Section 50, 52
High Courts09 Mar 1914
Enatulla Basunia Vs Jiban Mohan Roy
Calcutta High Court · AIR 1914 Cal 360 : (1914) ILR (Cal) 956
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6
High Courts09 Mar 1914
Kattayani Debi Vs Port Canning and Land Improvement Co.
Calcutta High Court · 25 Ind. Cas. 274
Registration Act, 1908 — Section 17
High Courts09 Mar 1914
Reajuddin Basunia and others Vs Jiban Mohan Ray
Calcutta High Court · (1914) 03 CAL CK 0018
High Courts09 Mar 1914
Budhai Sardar Vs Sonaullah Mridha
Calcutta High Court · (1914) ILR (Cal) 943
Transfer of Property Act, 1882 — Section 54
High Courts09 Mar 1914
Emperor Vs Hanmaraddi Ramaraddi
Bombay High Court · AIR 1914 Bom 263(2) : (1914) 16 BOMLR 603
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts09 Mar 1914Dismissed
Kirpa Ram Vs Gita Ram and Others
Allahabad High Court · (1914) ILR (All) 256
High Courts09 Mar 1914Dismissed
Ishwari Singh and Others Vs Narain Dat and Others
Allahabad High Court · AIR 1914 All 19 : (1914) ILR (All) 312
High Courts09 Mar 1914
Pattungal Moidin Kutti Musaliar Vs C.P. Ummayta Umma and Another
Madras High Court · AIR 1914 Mad 56 : 24 Ind. Cas. 849
High Courts09 Mar 1914
The President, District Board, Tanjore Vs Muthu Vaira Ambalagaran and Others
Madras High Court · AIR 1914 Mad 252 : 24 Ind. Cas. 703
High Courts06 Mar 1914
Manilal Popatlal Vs Khodabhai Sartansing
Bombay High Court · AIR 1914 Bom 228 : (1914) 16 BOMLR 511 : 25 Ind. Cas. 365
Gujarat Taluqdars Act, 1888 — Section 29B