High Courts15 Aug 1912
Manik Chandra Chakravarti and Another Vs Preo Nath Kuar and Others
Calcutta High Court · 17 Ind. Cas. 533
Criminal Procedure Code, 1898 (CrPC) — Section 145
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,146 of 61,106
High Courts15 Aug 1912
Emperor Vs Istlingapa Shivapa
Bombay High Court · (1912) 14 BOMLR 887 : 17 Ind. Cas. 542
Penal Code, 1860 (IPC) — Section 304A
High Courts15 Aug 1912
Barkatullah Vs Sadho Kalwar and Others
Allahabad High Court · 17 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 182, 211
High Courts15 Aug 1912
Govinda Mudeley and Others Vs R. Mutthusawmy Pillay
Madras High Court · 17 Ind. Cas. 169
High Courts15 Aug 1912
Sama Lakshmaya Chetty and Another Vs T.S. Manicka Chetty and Others
Madras High Court · 16 Ind. Cas. 749
High Courts15 Aug 1912
Subramanya Chettyar Vs Arunachellam Chettyar and Others
Madras High Court · 16 Ind. Cas. 692
Contract Act, 1872 — Section 70
High Courts14 Aug 1912
Jhapajhanessa Bibee and Others Vs Bama Sundari Chaudhrani and Others
Calcutta High Court · 16 Ind. Cas. 414
High Courts14 Aug 1912
Vismadbv Das Vs Sita Nath Roy
Calcutta High Court · (1913) ILR (Cal) 259
Limitation Act, 1963 — Section 5
High Courts14 Aug 1912
Malhar Bhagvant Kulkarni Vs Narsinh Krishna Majli
Bombay High Court · (1912) 14 BOMLR 941 : 17 Ind. Cas. 665
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Aug 1912
Sundaram by His Mother and Next Friend, Saradambal Vs Meenakshi Achi and Others
Madras High Court · 16 Ind. Cas. 787
High Courts14 Aug 1912
Tumumla Peddaya alias Venkata Padmanabam Vs Koppula Chinna Appanna and Others
Madras High Court · 16 Ind. Cas. 412
High Courts13 Aug 1912
Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi Vs Sabapatiya Pillai Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi Vs P.S. Srinivasa pillay and Others Srinivasa Pillai and Others Vs Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi
Madras High Court · 18 Ind. Cas. 221
High Courts13 Aug 1912
Sarada Prasad Pal Vs Ramapati Pal and Another
Calcutta High Court · 16 Ind. Cas. 817
High Courts13 Aug 1912
Debi Prosad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 573
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)
High Courts13 Aug 1912
T.P. Kanthimathinatha Pillay Vs Muthusami Pillay and Others
Madras High Court · 16 Ind. Cas. 934
Madras Estates Land Act, 1908 — Section 53
High Courts13 Aug 1912
Jaitum Bi Vs Nabi Saheb and Others
Madras High Court · 17 Ind. Cas. 389 : (1913) 24 MLJ 15
Specific Relief Act, 1877 — Section 21