High Courts06 Mar 1914
Raj Kishore Das Vs Jaint Singh and Others
Allahabad High Court · AIR 1914 All 227 : (1914) ILR (All) 387
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,145 of 61,203
High Courts06 Mar 1914
Muthu Ramakrishna Naicken Vs Marimuthu Goundan and Another
Madras High Court · AIR 1914 Mad 128 : (1915) ILR (Mad) 1036 : 24 Ind. Cas. 363 : (1914) 26 MLJ 532
High Courts06 Mar 1914
Muthu Ramakrishna Naicken Vs Marimuthu Goundan and Another by Their Guardians ad litem Arjuna Goundan
Madras High Court · (1915) ILR (Mad) 1036
High Courts06 Mar 1914
Sudala Muthu Moopan and Others Vs Sankara Narayana Aiyar and Others
Madras High Court · AIR 1914 Mad 138(1) : 24 Ind. Cas. 879 : (1914) 1 LW 371
High Courts06 Mar 1914
Sankuratri Timmayya Vs Rajah Uppalapati Venkata Vijaya Gopalaraju Bahadur Zamindar Garu
Madras High Court · AIR 1914 Mad 143(1) : 24 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1914
Peria Krishnasami Naik and Another Vs Aiyappa Naik and Others
Madras High Court · AIR 1915 Mad 227(2) : 24 Ind. Cas. 924 : (1914) 1 LW 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts05 Mar 1914Dismissed
Mewa Lal and Others and Podai Tewari and Others Vs Indarpal Singh and Others
Allahabad High Court · (1914) ILR (All) 264
High Courts05 Mar 1914
Nagoor Rowthar Vs Akbar Alisha Sathguru Samiar
Madras High Court · 24 Ind. Cas. 722
High Courts05 Mar 1914
Rangappa Vs Thammayappa and Others
Madras High Court · 24 Ind. Cas. 372
Transfer of Property Act, 1882 — Section 68
High Courts05 Mar 1914
Tadiboyina Peda Punnayya Vs Dabbakuti Kattamma minor by maternal aunt and next friend Kurra Nagamma and Another
Madras High Court · (1915) 28 MLJ 495
High Courts05 Mar 1914
Rangappa Vs Thammayappa (died) and Others
Madras High Court · AIR 1914 Mad 114 : (1914) 26 MLJ 514
Transfer of Property Act, 1882 — Section 100
High Courts05 Mar 1914
T.M. Narasimhachariar Vs V. Krishnamachariar
Madras High Court · AIR 1914 Mad 454 : (1914) 1 LW 403 : (1914) 26 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 Mar 1914
D. Srinivasa Iyengar (died) and Another Vs Thiruvengadathaiyangar and Another
Madras High Court · AIR 1914 Mad 226 : (1915) ILR (Mad) 556
High Courts04 Mar 1914
Muthuvana Chirutha (died) and Another Vs Muthuvana Velan (died) and Others
Madras High Court · AIR 1914 Mad 119(2)
High Courts04 Mar 1914
Bai Fatma Vs The Rander Municipality
Bombay High Court · AIR 1914 Bom 112 : (1914) 16 BOMLR 529 : 25 Ind. Cas. 411
District Municipalities Act — Section 96(2)
Privy Council04 Mar 1914
Arthur Henry Forbes Vs Maharaj Bahadur Singh and others
Privy Council · (1914) AIR(PC) 111
Privy Council04 Mar 1914
Chidambaram Chettiar Vs Srinivasa Sastrial and others
Privy Council · (1914) AIR(PC) 137
High Courts04 Mar 1914Dismissed
Indar Mal and Others Vs Jagan Prasad and Others
Allahabad High Court · AIR 1915 All 60 : (1914) ILR (All) 259
High Courts04 Mar 1914
Manjitnathaya and Subaraya Bhatta Vs Emperor
Madras High Court · AIR 1914 Mad 61(2) : 24 Ind. Cas. 845
Penal Code, 1860 (IPC) — Section 380, 461