High Courts29 Jun 1912
Mathuri and Others Vs Gurcharan and Another
Allahabad High Court · 16 Ind. Cas. 25
Evidence Act, 1872 — Section 114
JUDGMENT DATABASE
Search 12,21,822 Indian judgments.
12,21,822 judgments in All Courts · page 60,148 of 61,092
High Courts28 Jun 1912
Sita Ahir Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 168
Criminal Procedure Code, 1898 (CrPC) — Section 147, 535, 537(a)
High Courts28 Jun 1912
Debendra Chandra Roy Vs Behari Lal Mukherji and Another
Calcutta High Court · 15 Ind. Cas. 666
Transfer of Property Act, 1882 — Section 100
High Courts28 Jun 1912
Sita Ahir and Others Vs Emperor
Calcutta High Court · 16 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 236Penal Code, 1860 (IPC) — Section 323
High Courts28 Jun 1912
Chandan Singh Vs Bidhya Dhar and Another
Allahabad High Court · 15 Ind. Cas. 856
High Courts27 Jun 1912
Haridas Nanabhal Vs Vithaldas Kisandas
Bombay High Court · (1912) 14 BOMLR 765
High Courts27 Jun 1912Dismissed
Pohkar Singh and Another Vs Ram Din and Others
Allahabad High Court · 15 Ind. Cas. 849
Bundelkhand Encumbered Estates Act, 1903 — Section 12
High Courts27 Jun 1912Dismissed
Emperor Vs Kanhai and Others
Allahabad High Court · (1913) ILR (All) 329
Penal Code, 1860 (IPC) — Section 300
High Courts27 Jun 1912Disposed Of
Chadammi Vs Lalta Prasad and Another
Allahabad High Court · (1912) ILR (All) 602
High Courts27 Jun 1912
Chadammi Vs Lalta Prosad and Another
Allahabad High Court · 16 Ind. Cas. 525
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts26 Jun 1912Allowed
Moosa Goolam Ariff Vs Ebrahim Goolam Ariff
Bombay High Court · (1912) 14 BOMLR 1211
Civil Procedure Code, 1882 — Section 13Companies Act, 1882 — Section 6
High Courts26 Jun 1912
Shidappa Venkatrao Jadhav Vs Rachappa Subrao Jadhav
Bombay High Court · (1912) 14 BOMLR 757
Court Fees Act, 1870 — Section 17
Privy Council26 Jun 1912
Moosa Goolam Ariff Vs Ebrahim Goolam Ariff
Privy Council · (1913) 40 ILRPC 821
High Courts26 Jun 1912Dismissed
Gajadhar Teli Vs Musammat Bhagwanta and Another
Allahabad High Court · 16 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Jun 1912
Gajadhar Teli Vs Bhagwanta and Another
Allahabad High Court · (1912) ILR (All) 599
High Courts25 Jun 1912
Secretary of State for India Vs Purnendu Narayan Roy and Others
Calcutta High Court · 18 Ind. Cas. 939
Bengal Survey Act, 1875 — Section 3Bengal Tenancy Act, 1885 — Section 101(2a), 114
High Courts25 Jun 1912
Secretary of State for India Vs Purnendu Narayan Roy
Calcutta High Court · (1913) ILR (Cal) 123
Bengal Tenancy Act, 1885 — Section 101(2)(a), 101(3), 114