JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,150 of 60,970
Hossainara Begam Vs Rahimannessa Begam
Calcutta High Court · (1911) ILR (Cal) 342
In Re: Abiruddin Ahmed
Calcutta High Court · (1911) ILR (Cal) 309
The Aryodaya Spinning and Weaving Co. Ltd. Vs Siva Virchand
Bombay High Court · (1911) 13 BOMLR 19
Ramasawmi Chetti Vs Ponna Padayachi and Others
Madras High Court · 9 Ind. Cas. 28
Ramasami Chetti Vs Ponna Padayachi and Fifteen Ors.
Madras High Court · (1913) ILR (Mad) 97
Ramaswami Chetty Vs Ponna Padayachi and Others
Madras High Court · (1913) ILR (Mad) 97 : (1911) 21 MLJ 397
Dwarka Doss Govardhana Doss and Another Vs Chirakala Krishnaiya and Another
Madras High Court · (1911) 21 MLJ 457
Salekhan Valad Janglikhan Deshmukh Vs Vishvanath Mahadeo Tilak
Bombay High Court · (1911) 13 BOMLR 22
Dwarkadoss Govardhana Doss and Another Vs Chivakala Krishnaiya and Another
Madras High Court · 9 Ind. Cas. 204
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 132
Musammat Bachi Vs Bikhchand Jiomal and Kherajmal Dewanmal Musammat Bhanbhen Vs Kherajmal Dewanmal
Bombay High Court · (1911) 13 BOMLR 56
Emperor Vs Kalekhan Sardarkhan
Bombay High Court · (1910) 12 BOMLR 1060
Karunakara Menon and Others Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 407
Roy Jatindra Nath Chowdhri Vs Prasanna Kumar Bannerji
Bombay High Court · (1911) 13 BOMLR 1
Somana Basappa Bagvankar Vs Gadigeya Kornaya Hiremath
Bombay High Court · 9 Ind. Cas. 941
Jatindra Nath Chowdhri Vs Prasanna Kumar Banerjee
Privy Council · (1911) 38 ILRPC 270
Prasanna Kumar Banerji and Others Vs Roy Jatindra Nath Chowdhri and another
Privy Council · (1910) 38 IndApp 1
Babu Pershad Vs Emperor
Allahabad High Court · 13 Ind. Cas. 102