High Courts06 Feb 1914
Emperor Vs Jiva Natha
Bombay High Court · (1914) 16 BOMLR 138
Criminal Procedure Code, 1898 (CrPC) — Section 112
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12,24,054 judgments in All Courts · page 60,151 of 61,203
Privy Council06 Feb 1914
Lala Brij Lal Vs Mt. Inda Kanwar and others
Privy Council · (1914) AIR(PC) 38
Privy Council06 Feb 1914
Mt. Bakhtawar Begam Vs Husaini Khanum and another
Privy Council · (1914) AIR(PC) 36
High Courts06 Feb 1914Dismissed
Haidar Raza Vs Emperor
Allahabad High Court · 25 Ind. Cas. 321
Evidence Act, 1872 — Section 91
High Courts06 Feb 1914Dismissed
Husaini Khanum and Another Vs Bakhtawar Begam
Allahabad High Court · (1913) ILR (All) 195
High Courts06 Feb 1914
In Re: M. Vijiaraghavalu Pillai, Madras City Municipal Act, III of 1904 and Specific Relief Act, 1877
Madras High Court · 24 Ind. Cas. 134 : (1914) 26 MLJ 310
Madras City Municipal Act, 1904 — Section 46
High Courts06 Feb 1914
Bila Sanyasi Naidu Vs Agnihotram Venkatacharyulu and Others
Madras High Court · AIR 1914 Mad 368 : (1914) 1 LW 241 : (1914) 26 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Feb 1914
The Sessions Judge of Cuddapah Vs Kondeti Obalesu and Another
Madras High Court · AIR 1914 Mad 622 : (1914) 26 MLJ 220
Criminal Procedure Code, 1898 (CrPC) — Section 469Penal Code, 1860 (IPC) — Section 463
High Courts05 Feb 1914Allowed
Srinibash Proshad Singh Vs Ram Raj Tewary and another
Calcutta High Court · (1914) 02 CAL CK 0006
High Courts05 Feb 1914Dismissed
Jagarnath Sahu Vs Parmeshwar Narain
Allahabad High Court · (1914) ILR (All) 209
High Courts05 Feb 1914
V.R. Jagannatha Mudaliar Vs Vathyar Appasawmy Mudaliar
Madras High Court · AIR 1914 Mad 685(1) : 24 Ind. Cas. 782 : (1914) 1 LW 233
High Courts05 Feb 1914
A. Gaeble Vs Ramayi Ammal
Madras High Court · AIR 1914 Mad 116(1) : 24 Ind. Cas. 781 : (1914) 1 LW 232
High Courts05 Feb 1914
Amirtham Pillai Vs Nanjah Gownden and Another
Madras High Court · AIR 1914 Mad 369(1) : (1914) 1 LW 243 : (1914) 26 MLJ 257
High Courts05 Feb 1914
M.A. Sreenivasa Aiyangar Vs Cundasami Naicker and Another
Madras High Court · (1914) 1 LW 294 : (1914) 26 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6
High Courts04 Feb 1914
Balthasar Vs Emperor
Calcutta High Court · AIR 1915 Cal 266 : (1914) ILR (Cal) 844
Penal Code, 1860 (IPC) — Section 405, 409
High Courts04 Feb 1914Allowed
Rajani Kanta Ghosh and Others Vs Rama Nath Roy and Others
Calcutta High Court · (1914) 02 CAL CK 0029
High Courts04 Feb 1914Allowed
S.M. Amirannessa Chowdhurani Vs S.M. Kurimannessa Chowdhurani and Others
Calcutta High Court · (1914) 02 CAL CK 0003
High Courts04 Feb 1914Dismissed
Emperor Vs Jaggan and Another
Allahabad High Court · (1914) ILR (All) 239
High Courts04 Feb 1914
Karuppanna Goundan Vs Kandaswami Goundan and Others
Madras High Court · (1914) 26 MLJ 233
Criminal Procedure Code, 1898 (CrPC) — Section 144