High Courts25 Jan 1911
Nagaraja Pillai Vs Vythinatha Iyer and Others
Madras High Court · 9 Ind. Cas. 672
JUDGMENT DATABASE
Search 12,19,604 Indian judgments.
12,19,604 judgments in All Courts · page 60,149 of 60,981
High Courts25 Jan 1911
Nagaraja Pillai Vs Vythianatha Iyer and Others
Madras High Court · (1911) 21 MLJ 484
Charter Act, 1861 — Section 15Evidence Act, 1872 — Section 124
High Courts25 Jan 1911
Vasudeva Mallaya and Others Vs Thathadi Naranappaya and Others
Madras High Court · 9 Ind. Cas. 787
High Courts24 Jan 1911
Sree Raja Bommadevara Venkata Narasimha Naidu Bahadur Vs Sajja Sattaya and Another
Madras High Court · 9 Ind. Cas. 738
High Courts24 Jan 1911
Raj Kumar Sen Vs Annoda Charan Sen
Calcutta High Court · 9 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 6
High Courts24 Jan 1911
Surendra Nath Dutt Vs Kumar Manmotha Nath Mitter
Calcutta High Court · 9 Ind. Cas. 382
High Courts24 Jan 1911
Abdul Karim and Another Vs Fayez Buksh and Others
Calcutta High Court · 9 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts24 Jan 1911
Abdul Razak Vs Basiruddin Ahmed
Calcutta High Court · 14 Ind. Cas. 980
Provincial Insolvency Act, 1920 — Section 6(2)
High Courts24 Jan 1911Dismissed
Musammat Kulsum Khanum Vs Ghani Ahmed
Allahabad High Court · 9 Ind. Cas. 635
High Courts24 Jan 1911
Mittevi Pattabhi Ramanujacharyulu and Others Vs Peduti Alagasingracharyulu and Others
Madras High Court · 9 Ind. Cas. 496
High Courts24 Jan 1911
Muttevi Pattabhi Ramanujacharyalu and Another Vs Peddinti Alahaswgaracharyalu and Others
Madras High Court · (1911) 21 MLJ 490
High Courts24 Jan 1911
Sree Raja Bommadevara Venkata Narasimha Naidu Bahadur, Zemindar Garu of North Vallur Estate Vs Sajja Sathayya and Ravi Subbayya
Madras High Court · (1912) ILR (Mad) 139 : (1911) 21 MLJ 570
High Courts24 Jan 1911
Saminathier Vs Adinarayana Samier and Others
Madras High Court · 9 Ind. Cas. 643
High Courts23 Jan 1911
Edward Thornton Vs Emperor
Calcutta High Court · 9 Ind. Cas. 480
Evidence Act, 1872 — Section 114
High Courts23 Jan 1911
Ahed Khund Kar and Others Vs Mohendra Lal Dey and Others
Calcutta High Court · 9 Ind. Cas. 320
High Courts23 Jan 1911
Thornton Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 415
Evidence Act, 1872 — Section 114
High Courts23 Jan 1911
Baikuntha Nath Sen Vs Bidhu Bhushan Jash and Another
Calcutta High Court · 9 Ind. Cas. 322
Village Chaukidari Act, 1870 — Section 61
High Courts23 Jan 1911
Madhowprasad Ramgopal Vs Ajudyaprasad Narandas
Bombay High Court · (1911) 13 BOMLR 161