High Courts03 Feb 1914
Mandal and Co. Vs Fazul Ellahie
Calcutta High Court · AIR 1915 Cal 126 : (1914) ILR (Cal) 825
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,152 of 61,203
High Courts03 Feb 1914
Prokash Chandra Kundu Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 836
Bengal Excise Act, 1909 — Section 67, 70Penal Code, 1860 (IPC) — Section 147, 353
High Courts03 Feb 1914
Mukkassa Nair Veettil Meenakshi Amma Vs The Secretary of State for India in Council
Madras High Court · AIR 1914 Mad 841 : 24 Ind. Cas. 547 : (1914) 1 LW 307 : (1914) 26 MLJ 385
Easements Act, 1882 — Section 4
High Courts03 Feb 1914
Kuppammal minor by his Next Friend, Thayasundarachari Vs Kuppanachari
Madras High Court · 24 Ind. Cas. 380 : (1914) 26 MLJ 363
High Courts03 Feb 1914
Epoor Ramasami Reddi and Others Vs Kandadai Rangamannar Iyyengar
Madras High Court · (1914) 26 MLJ 255
High Courts02 Feb 1914
Saroja Sundari Basak Vs Abhoy Charan Basak
Calcutta High Court · (1914) ILR (Cal) 819
Probate and Administration Act, 1881 — Section 50
High Courts02 Feb 1914
Chandra Narayan Singh Vs Asutosh De
Calcutta High Court · AIR 1914 Cal 442 : (1914) ILR (Cal) 812
Court Fees Act, 1870 — Section 7(v)(a), 7(v)(b), 7(v)(c), 7(v)(d)
High Courts02 Feb 1914
Abdul Aziz and Others Vs Tafazuddin Sheikh and Others
Calcutta High Court · (1914) 02 CAL CK 0031
High Courts02 Feb 1914
Narayan Prosad Mondal Vs Jotindra Nath Bhattacharjee
Calcutta High Court · AIR 1914 Cal 872 : 25 Ind. Cas. 79
High Courts02 Feb 1914
Abhoya Charan Basak Vs Srimati Saroja Sundari Basak
Calcutta High Court · AIR 1915 Cal 85 : 24 Ind. Cas. 27
Probate and Administration Act, 1881 — Section 50, 83
High Courts02 Feb 1914Dismissed
Bijoy Gopal Mukerji Vs Girindanath Mukerji
Bombay High Court · (1914) 16 BOMLR 425
Privy Council02 Feb 1914
Bijoy Gopal Mukerji and other Vs Girindra Nath Mukerji and others
Privy Council · (1914) AIR(PC) 128
High Courts02 Feb 1914Disposed Of
The Notified Area Of Babaut Vs Munshi Lal
Allahabad High Court · (1914) ILR (All) 176
High Courts01 Feb 1914
Bahoo Harkisondas Vs Nagindas Bhagwandas
Bombay High Court · AIR 1914 Bom 38 : (1914) 16 BOMLR 263
High Courts30 Jan 1914
Brohmanand Nath Deb Sircar Vs Hem Chandra Mitra and others
Calcutta High Court · (1914) 01 CAL CK 0032
High Courts30 Jan 1914Allowed
Amulya Ratan Sircar Vs Tarini Nath Dey
Calcutta High Court · AIR 1915 Cal 48 : (1915) ILR (Cal) 254
Bengal Tenancy Act, 1885 — Section 178(3)(d)
High Courts30 Jan 1914
Osmond Beeby Vs Khitish Chandra Acharjya Chowdhury
Calcutta High Court · AIR 1915 Cal 18 : (1914) ILR (Cal) 771
Evidence Act, 1872 — Section 115