High Courts27 Jan 1914
Annamalai Velan and Another Vs Murugappa Velan and Eighty-Two Ors.
Madras High Court · (1915) ILR (Mad) 837
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High Courts27 Jan 1914
Annamalai Velan and Others Vs Murugappa Velan and Others
Madras High Court · AIR 1914 Mad 272 : 22 Ind. Cas. 826 : (1914) 1 LW 212 : (1914) 26 MLJ 238
High Courts27 Jan 1914
Ponnusamy Padayachi and Another Vs Karuppudayan and Others
Madras High Court · (1915) ILR (Mad) 843 : (1914) 1 LW 218 : (1914) 26 MLJ 285
Madras Estates Land Act, 1908 — Section 153
High Courts27 Jan 1914
Iponnuswamy Padatachi and Another Vs Karupudayan and Another
Madras High Court · 24 Ind. Cas. 217
Madras Estates Land Act, 1908 — Section 153
High Courts26 Jan 1914Allowed
Upendranath Sen Roy Chowdhury and Others Vs Bimala Kanta Sen Chowdhury and Others
Calcutta High Court · (1914) 01 CAL CK 0041
High Courts26 Jan 1914
Nepal Chandra Bhattacharjee Vs Ramendra Nath Chakravarty and Another
Calcutta High Court · AIR 1914 Cal 718 : 24 Ind. Cas. 384
High Courts26 Jan 1914
Adusumalli Venkataratnam Vs Senkarayanna
Madras High Court · 24 Ind. Cas. 283 : (1914) 1 LW 298
High Courts26 Jan 1914
Kantipudi Somayya and Another Vs Khatya Begam Saheba and Others
Madras High Court · AIR 1914 Mad 96 : 24 Ind. Cas. 784 : (1914) 1 LW 236
High Courts23 Jan 1914
Keramuddin Sarkar Vs Emperor
Calcutta High Court · AIR 1914 Cal 357 : (1914) ILR (Cal) 806
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112, 117
High Courts23 Jan 1914
Mata Palat and Others Vs Beni Madho
Allahabad High Court · AIR 1914 All 184 : (1914) ILR (All) 172
High Courts23 Jan 1914
Sowcar Sahanada Govinda Doss, and Others Vs Rajah Venkata Perumal Rajah, minor by his next friend Mr. W.A. Varadachariar
Madras High Court · AIR 1915 Mad 145 : (1914) 27 MLJ 195
High Courts23 Jan 1914
Gopala Aiyangar Vs Venkatakrishna Aiyangar, Narasimha Aiyangar, Gopala Aiyangar and Krishnaswami by Guardian
Madras High Court · (1914) 26 MLJ 224
High Courts23 Jan 1914
In Re: Thiruvengada Mudali
Madras High Court · AIR 1914 Mad 376(2) : (1914) 26 MLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 162(1)
High Courts22 Jan 1914
Narayan Balkrishna Kulkarni Vs Gopal Jiv Ghadi
Bombay High Court · AIR 1914 Bom 36(2) : (1914) 16 BOMLR 206
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, 2
High Courts22 Jan 1914
Subbiah Naicker Vs Ramanathan Chettiar
Madras High Court · AIR 1914 Mad 162 : (1914) ILR (Mad) 462 : 22 Ind. Cas. 899 : (1914) 1 LW 251 : (1914) 26 MLJ 189
High Courts22 Jan 1914
In Re: Sinnu Gowndan and Another
Madras High Court · (1915) ILR (Mad) 1028 : (1914) 26 MLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts22 Jan 1914
R.G. Orr and Others Vs Meyyappa Chetty and Others
Madras High Court · 24 Ind. Cas. 935 : (1914) 1 LW 363