High Courts07 Feb 1911Allowed
Murlidhar Sukul Vs Nursingh Das
Calcutta High Court · (1911) 02 CAL CK 0002
JUDGMENT DATABASE
Search 12,19,814 Indian judgments.
12,19,814 judgments in All Courts · page 60,155 of 60,991
High Courts07 Feb 1911
Bai Ganga Vs Rajaram Atmaram
Bombay High Court · (1911) 13 BOMLR 245
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts07 Feb 1911
Somchand Bhikhabhai Vs Chhaganlal Khubchand
Bombay High Court · (1911) 13 BOMLR 207
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 92, 93
High Courts07 Feb 1911Disposed Of
Maksud Mahi Vs The Secretary of State for India in Council and Another
Allahabad High Court · 9 Ind. Cas. 532
High Courts07 Feb 1911Dismissed
Dwarka Chand Vs Sheikh Khadim Husain
Allahabad High Court · 9 Ind. Cas. 553
High Courts07 Feb 1911Dismissed
Bed Saran Kunwari Vs Bhagat Deo and Others
Allahabad High Court · (1911) 02 AHC CK 0014
High Courts06 Feb 1911
Emperor Vs Keramat Sirdar
Calcutta High Court · (1911) ILR (Cal) 446
Evidence Act, 1872 — Section 30
High Courts06 Feb 1911Dismissed
Sarju Prashad Rai and Others Vs Gauri Rai and Others
Allahabad High Court · 9 Ind. Cas. 485
High Courts06 Feb 1911Dismissed
Sukh Chand and Others Vs Mahdi Husain and Another
Allahabad High Court · (1911) 02 AHC CK 0012
High Courts06 Feb 1911
Kunyil Parkum Putthukkayi Kottayi Kanaran Vs Varanakot Illath Ganapathi Nambudri and Others
Madras High Court · (1912) ILR (Mad) 168 : (1911) 21 MLJ 550
High Courts03 Feb 1911
Ram Jiban Bhadra Vs Taj-Ud-Din Kazi
Calcutta High Court · 9 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 171(1)(6), 65Transfer of Property Act, 1882 — Section 73
High Courts03 Feb 1911
In Re: Bai Jamnabhai Khetsey
Bombay High Court · (1911) 13 BOMLR 487
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10Guardians and Wards Act, 1890 — Section 12
High Courts03 Feb 1911Dismissed
Miss. N. Sturmer and Another Vs Chatoo Rai
Allahabad High Court · 9 Ind. Cas. 813
High Courts03 Feb 1911Dismissed
Mukha and Another Vs Har Sahai
Allahabad High Court · 9 Ind. Cas. 810
Evidence Act, 1872 — Section 13
High Courts03 Feb 1911Allowed
Mahabir Prashad and Others Vs Durbijai Rai and Others
Allahabad High Court · 9 Ind. Cas. 482
High Courts03 Feb 1911
Kota Subbayya Gupta Garu Vs The Secretary of State for India and Others
Madras High Court · 9 Ind. Cas. 761
High Courts03 Feb 1911
Kota Subbayya Gupta Garu Vs The Secy. of State for India and Others
Madras High Court · (1912) ILR (Mad) 555 : (1911) 21 MLJ 656
High Courts02 Feb 1911
Olagayee Vs Pichammal alias Avadai Ammal and Another
Madras High Court · 9 Ind. Cas. 524 : (1911) 21 MLJ 303
High Courts02 Feb 1911
Balasubramanian and Others Vs Ramasawmy Chettiar and Others
Madras High Court · 9 Ind. Cas. 789