High Courts08 Jan 1914
Fulkumari Bibee Vs Budh Singh Dhudhuria and Another
Calcutta High Court · AIR 1914 Cal 314 : 25 Ind. Cas. 112
Guardians and Wards Act, 1890 — Section 17
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,157 of 61,203
High Courts07 Jan 1914
Churiyayi Kanaran Vs Mattarai Chirutha and Another
Madras High Court · (1915) ILR (Mad) 954
High Courts07 Jan 1914
Emperor Vs Ganpat Sitaram Mukadam
Bombay High Court · AIR 1914 Bom 128(1) : (1914) 16 BOMLR 78 : 24 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 480, 486(a), 486(b), 486(c)
High Courts07 Jan 1914
L. Krishna Bhoopathi Deo Garu Vs The Hon'ble Mr. Sri Mirza Sri Pasupati Vijiarama Gajapathiraja Maharaja Manya Sultan Bahadur Garu Raja of Vizianagaram and Another
Madras High Court · (1915) ILR (Mad) 832
High Courts07 Jan 1914
Rao Sahib Pydah Venkatachalapathi Garu and Others Vs Muthu Venkatachalapathi (died) and Another
Madras High Court · (1914) 1 LW 157 : (1914) 26 MLJ 151
High Courts07 Jan 1914
Churiya Kurnum Vs Thakarie Chiruthan and Others
Madras High Court · (1914) 1 LW 160 : (1914) 26 MLJ 183
High Courts07 Jan 1914
Lingam Krishna Bhoopathi Deo Garu Vs The Honourable Sri Mirza Sri Pusapati Raja of Vizianagaram and Kovvuru Basavi Reddi Garu
Madras High Court · (1914) 26 MLJ 185
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts06 Jan 1914
Sivagnana Desika Gnanasambhanda Pandarasannadhi Vs The Hon'ble the Advocate General of Madras
Madras High Court · (1915) 28 MLJ 174
High Courts06 Jan 1914
Rallabamdi Subbiah and Others Vs Sri Rajah Venkataramiah Appa Rao Bahadur Zemindar Garu and Sir Rajah Sobbanadri Appa Rao Bahadur Zemindar Garu by Next Friend and Manager M. Narasimham Pantulu Garu, on behalf of the Court of Wards
Madras High Court · AIR 1914 Mad 488(2) : (1914) 26 MLJ 217
High Courts05 Jan 1914
Madurai Pillai Vs T. Muthu Chetty
Madras High Court · AIR 1914 Mad 287 : (1915) ILR (Mad) 823 : 22 Ind. Cas. 775 : (1914) 26 MLJ 227
Presidency Small Cause Courts Act, 1882 — Section 9
High Courts04 Jan 1914
Swaminatha Aiyar Vs S. Sivagurunatha Chettiar
Madras High Court · 32 Ind. Cas. 990
High Courts02 Jan 1914
In Re: An Attorney
Calcutta High Court · (1914) ILR (Cal) 734
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Jan 1914
Debi Prosad Sahi Vs Dharamjit Narayan Singh
Calcutta High Court · (1914) ILR (Cal) 727
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 14Transfer of Property Act, 1882 — Section 85, 99
High Courts02 Jan 1914
Nilambar Ghosh and Another Vs Mir Mohasanuddin
Calcutta High Court · 67 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts02 Jan 1914Dismissed
Ram Bharos and Others Vs Baban
Allahabad High Court · AIR 1914 All 79 : (1914) ILR (All) 129
High Courts01 Jan 1914
Jelagan Subramania Naidu Vs K. Singara Mudali
Madras High Court · AIR 1915 Mad 602 : (1914) 27 MLJ 616
High Courts01 Jan 1914Dismissed
Jehangir Dadabhoy Vs Kaikhushru Kavasha
Bombay High Court · (1915) 17 BOMLR 197
Succession Act, 1925 — Section 111
High Courts01 Jan 1914
Sayad Mir Gazi Sayad Kutbudin Vs Mia Ali Maulvi Abdul Kadir
Bombay High Court · AIR 1914 Bom 231 : (1914) 16 BOMLR 582
Registration Act, 1908 — Section 17(b)
High Courts23 Dec 1913
Veduruvada Venkanna and Others Vs Receiver, Medur and Nidadavole Estates
Madras High Court · 24 Ind. Cas. 786 : (1914) 1 LW 245