High Courts17 Dec 1913Dismissed
Kedar Nath Das and Others Vs Hemanta Kumari Debi
Calcutta High Court · (1913) 12 CAL CK 0005
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,159 of 61,203
High Courts17 Dec 1913Dismissed
Hashmat Bibi Vs Bhagwan Das and Others
Allahabad High Court · (1914) ILR (All) 65
High Courts17 Dec 1913
M. Meenatchi Ammal alias Chinnamml Vs M. Manioka Chetty
Madras High Court · 24 Ind. Cas. 918 : (1914) 1 LW 560
High Courts17 Dec 1913
Subbammal alias Pichu Ammal Vs Krishna Aiyar through his Father and Guardian G.K. Lakshmana Iyer
Madras High Court · AIR 1914 Mad 327 : 22 Ind. Cas. 399 : (1914) 26 MLJ 479
Transfer of Property Act, 1882 — Section 6
High Courts16 Dec 1913
Banuddin Sahib Vs Arunachala Mudali
Madras High Court · (1914) 26 MLJ 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts16 Dec 1913
The Mercantile Bank of India Ltd. and Others Vs The Official Assignee of Madras and Others
Madras High Court · 35 Ind. Cas. 942
High Courts16 Dec 1913
Koil Kandadai Amman Ramanujachariar and Others Vs The Conjeevaram Hogsenpet Danarakshaka Nidhi Ltd. and Others
Madras High Court · 24 Ind. Cas. 44 : (1914) 1 LW 412
High Courts16 Dec 1913
Wazed Ali Khan Vs Emperor
Calcutta High Court · AIR 1914 Cal 792 : (1914) ILR (Cal) 719
Criminal Procedure Code, 1898 (CrPC) — Section 107, 526(8)
High Courts16 Dec 1913
Borthwick Vs Borthwick
Calcutta High Court · AIR 1914 Cal 609 : (1914) ILR (Cal) 714
Divorce Act, 1869 — Section 17Penal Code, 1860 (IPC) — Section 363
High Courts16 Dec 1913Allowed
Ram Manorath Singh and Others Vs Dilraji Kunwari
Allahabad High Court · AIR 1914 All 169 : (1914) ILR (All) 146
High Courts16 Dec 1913Dismissed
Raghunath Kunwar Vs Shankar Singh and Others
Allahabad High Court · AIR 1914 All 42 : (1914) ILR (All) 123
High Courts16 Dec 1913
A Subbarayudu and Others Vs T. Lakshminarasamma (Died) and Another
Madras High Court · (1915) ILR (Mad) 775 : (1914) 1 LW 59
High Courts16 Dec 1913
The Mercantile Bank of India Limited and Another Vs The Official Assignee of Madras and Others
Madras High Court · (1916) ILR (Mad) 250
High Courts15 Dec 1913Dismissed
Sheikh Jaharuddi Vs Hari Charan Podder
Calcutta High Court · (1913) 12 CAL CK 0004
High Courts12 Dec 1913
Hari Mohon Pal Vs Atul Krishna Bose and Others
Calcutta High Court · (1913) 12 CAL CK 0013
High Courts12 Dec 1913Disposed Of
Jagarnath Sahi Vs Kamta Prasad Upadhya
Allahabad High Court · (1914) ILR (All) 77
High Courts12 Dec 1913
Abdul Rahiman Nachiyal Vs Mirathayar Ammal and Others and Muhammad Nurdin Maracayer
Madras High Court · AIR 1914 Mad 264 : 24 Ind. Cas. 10 : (1914) 1 LW 451
High Courts11 Dec 1913
Upendra Nath Biswas Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 694
Bengal Excise Act, 1909 — Section 46, 48, 75, 81, 84Criminal Procedure Code, 1898 (CrPC) — Section 233