High Courts10 Dec 1913Dismissed
Arun Chandra Singh Vs Kamini Kumar
Bombay High Court · (1914) 16 BOMLR 323
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12,24,054 judgments in All Courts · page 60,160 of 61,203
Privy Council10 Dec 1913
Narasimha Appa Rao Now Represented By Venkata Ramayya Appa Row; Venkatadri Appa Rao (Representative of Rangayya Appa Row) Vs Parthasarathy Appa Rao and another and Rangayya Appa Rao Now Represented by Venkatadri App Row; Narsimha Appa Rao Now Represented by Venkata Ramayya Appa Row and Parthasarathy Appa Rao and another
Privy Council · (1914) 37 ILRPC 199
Privy Council10 Dec 1913
Venkata Narasimha Appa Row, Since Deceased (Now Represented By Meka Venkataramayya Appa Row and Another; Venkatadri Appa Row Vs Parthasarathy Appa Row and another; Venkata Narasimha Appa Row and Parthasakathy Appa Row
Privy Council · (1913) 41 IndApp 51
Privy Council10 Dec 1913
Arun Chandra Singh Vs Kamini Kumar Bardhan and others
Privy Council · (1914) 41 ILRPC 683 : (1913) 41 IndApp 32
High Courts10 Dec 1913
M. Sambanda Mudaliar Vs A. Chinnasawmi Sah
Madras High Court · 29 Ind. Cas. 860
High Courts10 Dec 1913
Peria Aiya Ambalam and Another Vs Shunmugasundaram and Others
Madras High Court · AIR 1914 Mad 334(2) : (1915) ILR (Mad) 903 : 22 Ind. Cas. 615 : (1914) 1 LW 113 : (1914) 26 MLJ 140
High Courts10 Dec 1913
R.M.P.S. Muthiah Chettiar and Others Vs Authinamulagi and Others
Madras High Court · AIR 1914 Mad 305 : 22 Ind. Cas. 799 : (1914) 1 LW 203 : (1914) 26 MLJ 225
Provincial Small Cause Courts Act, 1887 — Section 23
Privy Council08 Dec 1913
Natcheappa Chetty Vs Irrawaddy Flotilla Company
Privy Council · (1914) 41 ILRPC 670
High Courts06 Dec 1913Disposed Of
Emperor Vs Ram Lochan and Others
Allahabad High Court · (1914) ILR (All) 143
High Courts05 Dec 1913
Mr. J. Seiber and Another Vs Dainiel Varki
Madras High Court · 25 Ind. Cas. 41
High Courts05 Dec 1913
In Re: Jogesh Chandra Gupta and Others
Calcutta High Court · 33 Ind. Cas. 831
Legal Practitioners Act, 1879 — Section 13(a), 14
High Courts05 Dec 1913
Sadasib Mandal Vs Emperor on the Complaint of Purna Chandra Nag
Calcutta High Court · (1913) 12 CAL CK 0003
High Courts05 Dec 1913
Ariff Munshi and Another Vs Emperor
Calcutta High Court · (1913) 12 CAL CK 0002
High Courts05 Dec 1913
Manjaya Mudali and Another Vs Shanmuga Mudali and Seven Ors.
Madras High Court · (1915) ILR (Mad) 684
High Courts05 Dec 1913
Nanjaya Mudali and Another Vs Shanmuga Mudali and Others
Madras High Court · AIR 1914 Mad 440(2) : 22 Ind. Cas. 555 : (1914) 26 MLJ 576
Transfer of Property Act, 1882 — Section 43
High Courts04 Dec 1913
In Re: Rangasami Pillai
Madras High Court · (1915) ILR (Mad) 555 : 30 Ind. Cas. 455
High Courts04 Dec 1913
Sayabkhan Sandojai and Another Vs Beebee Khathoo
Madras High Court · 29 Ind. Cas. 587
High Courts04 Dec 1913
In Re: Mir Husen Abdul Rahiman
Bombay High Court · AIR 1914 Bom 3 : (1914) 16 BOMLR 84
Criminal Procedure Code, 1898 (CrPC) — Section 514, 531
High Courts03 Dec 1913Dismissed
Parbati Dasi Vs Raja Baikuntha Nath De
Bombay High Court · (1914) 16 BOMLR 101
High Courts03 Dec 1913
Emperor Vs Madan Mandal and Others
Calcutta High Court · (1914) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 148, 149, 304, 326