High Courts28 Nov 1913
Malaya Pillai Nadan Vs Venganan Chetty and Others
Madras High Court · AIR 1914 Mad 100(1) : 24 Ind. Cas. 764 : (1914) 1 LW 180
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,162 of 61,203
High Courts27 Nov 1913
Lalit Mohan Singha Vs Kunjo Behary Ghosh
Calcutta High Court · (1913) 11 CAL CK 0014
High Courts27 Nov 1913Dismissed
Sarat Chandra Mukhopadhyay and another Vs Rajendra Lal Mitra and others
Calcutta High Court · (1913) 11 CAL CK 0006
Privy Council27 Nov 1913
Ram Gopal Singh and Others Vs Kali Bakhsh Singh and others
Privy Council · (1914) 36 ILRPC 81
High Courts26 Nov 1913
Emperor Vs Gendlal Chimanbhai
Bombay High Court · (1914) 16 BOMLR 80
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 408, 477A
High Courts26 Nov 1913Dismissed
Satya Kripal Banerjee Vs Satya Bhupal Banerjee
Calcutta High Court · (1913) 11 CAL CK 0021
High Courts26 Nov 1913Dismissed
Guru Ch. Saha Vs Surendra Krista Ray Chowdry
Calcutta High Court · (1913) 11 CAL CK 0012
High Courts26 Nov 1913
Hirji Baldeo Vs Manbhum District Board
Calcutta High Court · (1913) 11 CAL CK 0007
High Courts26 Nov 1913
Araz Sarkar and Others Vs Emperor on The Prosecution of Abdul Sarkar
Calcutta High Court · 24 Ind. Cas. 561
Criminal Procedure Code, 1898 (CrPC) — Section 106, 144
High Courts26 Nov 1913
Ramanathan Chetty and Others minor by Guardian Alagammai Achi Vs Kasi Visvanathan Chetti and Arunachalam Chetti
Madras High Court · (1914) 26 MLJ 275
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Nov 1913
Ramanathan Chetty and Others Vs Arunachellam Chetty
Madras High Court · AIR 1914 Mad 261 : (1915) ILR (Mad) 766 : (1914) 1 LW 22
High Courts26 Nov 1913
Nallaboltu Bodi Naidu alias Venkatappa Vs Chengama Naidu and Others
Madras High Court · AIR 1914 Mad 640(2) : (1914) 26 MLJ 9
High Courts25 Nov 1913
T.M. Ramaswamy Iyer Vs G. Anapa Thia Pillai
Madras High Court · 24 Ind. Cas. 709 : (1914) 1 LW 100
High Courts25 Nov 1913
Bansi Singh Vs Kishun Lall Thakur
Calcutta High Court · (1914) ILR (Cal) 632
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Nov 1913
Baijnath Prosad Singh Vs Sham Sundar Kuar
Calcutta High Court · AIR 1914 Cal 523 : (1914) ILR (Cal) 637
Probate and Administration Act, 1881 — Section 83
High Courts25 Nov 1913Dismissed
Byomkesh Chackrabartty Vs Jatindra Nath Roy and Others
Calcutta High Court · (1913) 11 CAL CK 0003
High Courts25 Nov 1913
The Hon''ble Byomkesh Chakra-Butty Vs Hemanta Kumar Biswas
Calcutta High Court · 24 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 73
Privy Council25 Nov 1913
Thakuk Barmha Vs Jiban Ram Marwari
Privy Council · (1914) 41 ILRPC 590 : (1913) 41 IndApp 38
High Courts24 Nov 1913
Chennama Shettit and Others Vs Krishnayya Setti and Others
Madras High Court · 30 Ind. Cas. 832
High Courts24 Nov 1913
Emperor Vs Swarnamoyee Biswas
Calcutta High Court · (1914) ILR (Cal) 621
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302