High Courts24 Nov 1913Dismissed
Jinsi Ahirin Vs Ram Charitra Rai and Others
Allahabad High Court · (1914) ILR (All) 48
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,163 of 61,203
High Courts22 Nov 1913
Khetra Pal Vs Musammat Mumtaz Begam and Another
Allahabad High Court · (1913) 11 AHC CK 0017
High Courts22 Nov 1913Dismissed
Muhammad Ali Khan and Others Vs Jas Ram and Others
Allahabad High Court · (1914) ILR (All) 46
High Courts21 Nov 1913
Annasami Sastrial and Others Vs A.S. Ramasami Sastrial and Others
Madras High Court · AIR 1914 Mad 16 : (1915) ILR (Mad) 553
High Courts21 Nov 1913
Sheonandan Singh and another Vs Bholanath Pattak
Calcutta High Court · (1913) 11 CAL CK 0020
High Courts21 Nov 1913
Ulfat Shaikh and Others Vs The King-Emperor
Calcutta High Court · (1913) 11 CAL CK 0013
High Courts21 Nov 1913Dismissed
Achhaibar Singh and Others Vs Narsingh Singh and Others
Allahabad High Court · (1914) ILR (All) 36
High Courts21 Nov 1913
K. Seetharam Naidu and Others Vs K. Balakrishna Naidu and Others
Madras High Court · AIR 1914 Mad 388 : 22 Ind. Cas. 638 : (1914) 26 MLJ 604
High Courts20 Nov 1913
Sornalinga Mudali Vs Pachai Naickan alias Pachaiyappa Naicken and Others
Madras High Court · AIR 1914 Mad 41 : (1915) ILR (Mad) 680
High Courts20 Nov 1913
S. Srinivasa ayyangar and Others Vs Radhakrishnam Pillai
Madras High Court · (1915) ILR (Mad) 667
High Courts20 Nov 1913
Imperial Pressing Co. Vs British Crown Assurance Corporation Ltd.
Calcutta High Court · AIR 1914 Cal 53 : (1914) ILR (Cal) 581
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2
High Courts20 Nov 1913
In Re: Rosario Quadros
Madras High Court · (1915) ILR (Mad) 551 : 30 Ind. Cas. 453
High Courts20 Nov 1913
In Re: K. Sellandi
Madras High Court · AIR 1914 Mad 149(2) : (1915) ILR (Mad) 552
High Courts20 Nov 1913
Sornalinga Mudaliyar Vs Paitai Naiken alias Pachaiyappa Naiken and Others
Madras High Court · (1914) 26 MLJ 113
Evidence Act, 1872 — Section 92
High Courts19 Nov 1913
Preo Lal Mukherjee Vs Emperor
Calcutta High Court · 24 Ind. Cas. 163
Penal Code, 1860 (IPC) — Section 353, 99
High Courts19 Nov 1913Dismissed
Ramjiwan Rai Vs Abilakh Barai
Calcutta High Court · (1913) 11 CAL CK 0011
High Courts19 Nov 1913Disposed Of
Fatmatul Kubra Vs Achchi Begam Naziruddin and Others Vs Azhar Husain
Allahabad High Court · AIR 1914 All 339
High Courts18 Nov 1913Dismissed
Ahmedbhoy Habibbhoy Vs Waman Dhondu
Bombay High Court · AIR 1914 Bom 82 : (1914) 16 BOMLR 72
Bombay Civil Courts Act, 1869 — Section 16Civil Procedure Code, 1908 (CPC) — Section 96(I)Land Acquisition Act, 1894 — Section 54
High Courts18 Nov 1913Dismissed
Gopi Kishan and Others Vs Dan Prasad and Another
Allahabad High Court · (1914) ILR (All) 19
High Courts18 Nov 1913Allowed
Annu Lal and Others Vs Rang Lal
Allahabad High Court · (1914) ILR (All) 21