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Judgment
1 paragraphs · 27 words
Henry Richards, C.J. and Pramada Charan Banerji, J.—We think that the view taken by the learned Judge of this Court was correct and we dismiss the appeal.
High CourtsDivision Bench(1913) 11 AHC CK 0002
Achhaibar Singh and Others vs Narsingh Singh and Others
Allahabad High Court · Decided on 21 November 1913 · Citation: (1914) ILR (All) 36
- HON’BLE JUDGES
- Henry Richards, C.J · Parmada Charan Banerji, J
- RESULT
- Dismissed