High Courts03 Dec 1913Allowed
Musammat Jagrani Koer Vs Kuar Durga Parshad
Bombay High Court · (1914) 16 BOMLR 141
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,161 of 61,203
High Courts03 Dec 1913Dismissed
Partab Singh and Others Vs Daulat and Others
Allahabad High Court · (1914) ILR (All) 63
High Courts03 Dec 1913Dismissed
Kamta Prasad and Others Vs Ram Jag and Others
Allahabad High Court · AIR 1914 All 356 : (1914) ILR (All) 60
High Courts02 Dec 1913
Gadigeremula Sunki Reddi Vs Vengal Reddi minor by next Friend and Brother, Nagi Reddi
Madras High Court · 30 Ind. Cas. 391
High Courts02 Dec 1913
Kedar Biswas Vs Mathura Nath Mitra
Calcutta High Court · (1913) 12 CAL CK 0011
High Courts02 Dec 1913
Ramchandra Anandrao Kulkarni Vs Pandu Dagdu Teli
Bombay High Court · AIR 1914 Bom 30 : (1914) 16 BOMLR 75
Civil Procedure Code, 1908 (CPC) — Section 100, 4
High Courts02 Dec 1913Allowed
Sarju Misr, Bindesra Kunwar and Others Vs Badri kasaundhan
Allahabad High Court · (1914) ILR (All) 55
High Courts02 Dec 1913Disposed
Kundan Singh and Others Vs Dalip Singh and Others
Allahabad High Court · (1913) ILR (All) 58
High Courts02 Dec 1913
Sri Rajah Row Venkata Kumara Mahipati Surya Rao Bahadur Garu, By His Authorized Agent M. Subbarayadu Garu Vs Sri Rajah Rao Subbayamma Rao Bahadur Garu
Madras High Court · 24 Ind. Cas. 484 : (1914) 1 LW 443
High Courts02 Dec 1913
Polaki Latchmana Naidu and Others Vs Dola Geddanna Naidu and Others
Madras High Court · AIR 1914 Mad 111 : 24 Ind. Cas. 377 : (1914) 1 LW 329
High Courts02 Dec 1913
Chempathoor Raman Nambudri Vs Nagalaseri Alias Kudalur Mankal Thuppan Nambudripad and Another
Madras High Court · AIR 1914 Mad 151(1) : 24 Ind. Cas. 870
High Courts01 Dec 1913Dismissed
Barhamdeo Prasad Vs Tara Chand
Bombay High Court · (1914) 16 BOMLR 89
Limitation Act, 1877 — Article 132
Privy Council01 Dec 1913
Barhamdeo Prasad and Another Vs Tara Chand and others
Privy Council · (1914) 41 ILRPC 654 : (1913) 41 IndApp 45
High Courts01 Dec 1913Allowed
Lotawan and Others Vs Lachya and Others
Allahabad High Court · (1914) ILR (All) 69
High Courts30 Nov 1913Dismissed
Bans Gopal and Others Vs Sheo Ram Singh and Others
Allahabad High Court · 32 Ind. Cas. 95
Limitation Act, 1908 — Section 31Transfer of Property Act, 1882 — Section 58
High Courts28 Nov 1913Dismissed
Rakhal Chandra Das Vs Umapado Misri and others
Calcutta High Court · (1913) 11 CAL CK 0008
High Courts28 Nov 1913Dismissed
Deputy Legal Remembrancer of Bengal Vs Amulya Dwan
Calcutta High Court · (1913) 11 CAL CK 0005
High Courts28 Nov 1913
Radha Kishen Chooni Lal Vs The East Indian Railway Co.
Calcutta High Court · (1913) 11 CAL CK 0004
High Courts28 Nov 1913Dismissed
Ramji Das and Others Vs Umrao Singh
Allahabad High Court · (1914) ILR (All) 51