High Courts23 Dec 1913
C. Karunakara Menon Vs Dr. T.M. Nair
Madras High Court · AIR 1914 Mad 141(1) : 24 Ind. Cas. 974
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,158 of 61,203
High Courts23 Dec 1913
Krishnammal and Another Vs M. Soundararaja Aiyar
Madras High Court · (1915) ILR (Mad) 698 : (1914) 1 LW 147
High Courts23 Dec 1913
Naduvil Edom Kelu Achan Vs Ayya Pattar's son Varadaraja Iyer
Madras High Court · AIR 1914 Mad 692 : 24 Ind. Cas. 481 : (1914) 26 MLJ 283
High Courts22 Dec 1913Dismissed
Harihar Persad Bajpai Vs Ajub Misir
Calcutta High Court · (1913) 12 CAL CK 0022
High Courts22 Dec 1913
P. Ray Chaudhuri Vs Nolini Prokas Sen and another
Calcutta High Court · (1913) 12 CAL CK 0021
High Courts22 Dec 1913
Maharaja Birendra Kishore Manikya Bahadur Vs Chandi Charan Dey and Others
Calcutta High Court · AIR 1914 Cal 870(2) : 24 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts22 Dec 1913
Jafar Ahmed and Others Vs Maharaja Birendra Kishore Manikya Bahadar
Calcutta High Court · AIR 1914 Cal 820 : 24 Ind. Cas. 319
High Courts22 Dec 1913
Maharaja Birendra Kisore Manikya Bahadru Vs Gagan Chandra Chakrabarti
Calcutta High Court · 30 Ind. Cas. 902
High Courts22 Dec 1913
Maharaja Birendra Kisore Manikya Bahadur Vs Laksmi
Calcutta High Court · 30 Ind. Cas. 896
High Courts22 Dec 1913
Bashir Husain Vs Ali Husain and Another
Allahabad High Court · AIR 1914 All 150 : (1914) ILR (All) 166
High Courts19 Dec 1913
Abdul Kader Rowther and Another Vs Krishnan Malaval Nair (Karnavan and Manager of the Tarwad)
Madras High Court · (1915) ILR (Mad) 695
High Courts19 Dec 1913
K.K. Narayanan Nambudripad Vs M.K. Krishna Patter and Others
Madras High Court · AIR 1914 Mad 225 : 22 Ind. Cas. 515 : (1914) 26 MLJ 348
Transfer of Property Act, 1882 — Section 108(i)
High Courts19 Dec 1913
Nawab Ali Vs Maharajah Birendra Kishore Monikya Bahadoor
Calcutta High Court · AIR 1914 Cal 866(2) : 24 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts19 Dec 1913
Abdul Kadir Rowther and Another Vs Krishna Malamal Nair Karnavan and Managar of the Tarwad
Madras High Court · AIR 1914 Mad 384 : (1914) 1 LW 271 : (1914) 26 MLJ 433
High Courts18 Dec 1913
Chhogmal Balkissondas, A Firm Vs Jainarayan Kanaiyalal
Bombay High Court · (1915) ILR (Bom) 1
Contract Act, 1872 — Section 30
High Courts18 Dec 1913
T.R. Ganesh Row alias Venkat Row Vs T.V. Tulga Ram Row and Others
Madras High Court · AIR 1914 Mad 91 : 24 Ind. Cas. 696
High Courts18 Dec 1913
T.R. Ganesh Row alias Venkat Row Vs T.V. Tulja Ram Row and Others
Madras High Court · (1914) 26 MLJ 460
High Courts17 Dec 1913Allowed
Raman Behary Das Vs The King Emperor
Calcutta High Court · (1913) 12 CAL CK 0012