High Courts15 Jan 1914
Manmatha Nath Mandal Vs Khirodhar Ghosh and Others
Calcutta High Court · AIR 1914 Cal 8525 : 24 Ind. Cas. 110
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,156 of 61,203
High Courts15 Jan 1914Allowed
Sreemutty Ayatannessa Bibi Vs Kulfu Khalifa and Others
Calcutta High Court · (1914) 01 CAL CK 0023
High Courts15 Jan 1914
In Re: Stamp References by the Board of Revenue
Allahabad High Court · (1914) ILR (All) 137
High Courts15 Jan 1914
P.C. Manavikrama Zamorin Raja Avergal Vs R.P. Achutha Menon
Madras High Court · AIR 1914 Mad 377 : (1915) ILR (Mad) 916 : (1914) 26 MLJ 377
High Courts13 Jan 1914
Hari Charan Saha and Others Vs Bran Khan and Others
Calcutta High Court · 25 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914
Hari Charan Saha Vs Baran Khan
Calcutta High Court · AIR 1915 Cal 283(1) : (1914) ILR (Cal) 746
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts13 Jan 1914Dismissed
Kamini Debi Vs Promotha Nath Mukerjee and Another
Calcutta High Court · (1914) 01 CAL CK 0005
High Courts13 Jan 1914
Khettra Nath Gangopadhyay and another Vs Ushabala Dasi
Calcutta High Court · (1914) 01 CAL CK 0001
High Courts13 Jan 1914
Emperor Vs Ghure
Allahabad High Court · AIR 1914 All 85 : (1914) ILR (All) 168
High Courts13 Jan 1914
Rao Sahib T. Numberumal Chettiar Vs Krishnajee
Madras High Court · AIR 1914 Mad 418 : (1914) 26 MLJ 356
Civil Procedure Code, 1908 (CPC) — Section 35Judicature Act, 1873 — Section 49
High Courts12 Jan 1914
Bata Mandal and Another Vs Maharaja Manindra Chandra Nandi Bahadur
Calcutta High Court · AIR 1915 Cal 211 : 25 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 109B, 29
High Courts12 Jan 1914
Haradas Acharyea Chaudhuri and Others Vs Abhoy Charan Dhupi and Others
Calcutta High Court · AIR 1915 Cal 109 : 24 Ind. Cas. 58
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Jan 1914
Thandayuthapani Sethuram and Others Vs Chinnathal and Others
Madras High Court · AIR 1914 Mad 149(1) : 24 Ind. Cas. 872
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115
High Courts09 Jan 1914
Debi Prosad Vs Ram Ghulam Sahu and Others
Calcutta High Court · AIR 1915 Cal 186(2) : 25 Ind. Cas. 89
Contract Act, 1872 — Section 25
High Courts09 Jan 1914
Mahomed Hossain Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 743
Criminal Procedure Code, 1898 (CrPC) — Section 263, 342
High Courts09 Jan 1914
Jogendra Prosad Mitra and Others Vs Asutosh Goswami and Others
Calcutta High Court · 37 Ind. Cas. 738
Limitation Act, 1908 — Article 182, 19
High Courts09 Jan 1914
Emperor Vs Pandurang Balkrishna Pathak
Bombay High Court · (1914) 16 BOMLR 87
Press Act, 1910 — Section 23, 3(1)
High Courts09 Jan 1914
Potineni Gangiah and Others Vs Raja Venkata Ramayya Appa Row Bahadur Zemindar Garu and Others
Madras High Court · 25 Ind. Cas. 372
High Courts08 Jan 1914
Rakhal Chandra Tewari Vs Manmotha Nath Mitter and Others
Calcutta High Court · AIR 1915 Cal 42 : 24 Ind. Cas. 438