High Courts30 Jan 1914
Yeshvant Vishnoo Nene Vs Keshvant Bhai ji
Bombay High Court · (1914) 16 BOMLR 252
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,153 of 61,203
High Courts30 Jan 1914Disposed Of
Bindesri Pande and Others Vs Gokul
Allahabad High Court · (1914) ILR (All) 183
High Courts30 Jan 1914
W.A. Hearsey Vs Mrs. Eva Forster
Allahabad High Court · AIR 1914 All 364 : 24 Ind. Cas. 165
Evidence Act, 1872 — Section 126Evidence Act, 1872 — Section 126Evidence Act, 1872 — Section 126
High Courts30 Jan 1914
T.P. Kothandapani Naidu Vs Kuppusami Naiker and Others
Madras High Court · AIR 1914 Mad 86 : 24 Ind. Cas. 766 : (1914) 1 LW 206
High Courts30 Jan 1914
Palani Chetty and Others Vs Rathina Chetty and Others
Madras High Court · AIR 1915 Mad 10 : 24 Ind. Cas. 597 : (1914) 26 MLJ 208
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts29 Jan 1914Dismissed
Mohendra Nath Biswas and others Vs Shyam Lal Banerjee and another
Calcutta High Court · (1914) 01 CAL CK 0031
High Courts29 Jan 1914Allowed
Jagdeep Narain Singh and Others Vs Jaibasi Koer and Others
Calcutta High Court · (1914) 01 CAL CK 0011
High Courts29 Jan 1914
Amritalal Chatterjee and Others Vs Nritya Gopal Ghose
Calcutta High Court · 24 Ind. Cas. 465
High Courts29 Jan 1914
Thakur Madan Mohan Nath Sahi Deo Vs Maharaja Pratap Udai Nath Sahi Deo
Calcutta High Court · (1914) 01 CAL CK 0004
High Courts29 Jan 1914
Emperor Vs Shamji Ramchandra Gujar
Bombay High Court · AIR 1914 Bom 29 : (1914) 16 BOMLR 202
High Courts29 Jan 1914Allowed
Sarvi Begam Vs Taj Begam
Allahabad High Court · AIR 1914 All 511(1) : (1914) ILR (All) 181
High Courts29 Jan 1914
Samandan Karkat Edathil Rayarappan Nambiar Vs Malikandi Aketh Mayan
Madras High Court · AIR 1914 Mad 297(2) : (1914) 26 MLJ 267
High Courts28 Jan 1914
Mohesh Chandra Koondoo and others Vs Amar Ch. Koondoo
Calcutta High Court · (1914) 01 CAL CK 0012
High Courts28 Jan 1914
Satya Bhushan Bandopadhyaya and Others Vs Krishnakali Bandopadhyaya and Others
Calcutta High Court · 24 Ind. Cas. 259
High Courts28 Jan 1914
V. Muthukumara Chetty Vs Anthony Udayar and thirty Ors.
Madras High Court · AIR 1915 Mad 296 : (1915) ILR (Mad) 867
High Courts28 Jan 1914
Sundarambal Ammal and Kamalambal Ammal Vs Yogavanagurukkal
Madras High Court · AIR 1915 Mad 561 : (1915) ILR (Mad) 850 : (1914) 1 LW 276 : (1914) 26 MLJ 315
Contract Act, 1872 — Section 16(2)
High Courts27 Jan 1914
Rajani Kanta Das Vs Kali Prasanna Mukherjee
Calcutta High Court · AIR 1915 Cal 71(1) : (1914) ILR (Cal) 809
High Courts27 Jan 1914
Mitarjit Mahton and others Vs Sheikh Leakut Hosain
Calcutta High Court · (1914) 01 CAL CK 0030
High Courts27 Jan 1914Dismissed
Chamed Sheikh Vs Naba Gopal Ghosh and Others
Calcutta High Court · (1914) 01 CAL CK 0021
High Courts27 Jan 1914
Kishorbhai Revadas Vs Ranchhodia Dhulia
Bombay High Court · AIR 1914 Bom 114 : (1914) 16 BOMLR 459 : 13 Ind. Cas. 37
Evidence Act, 1872 — Section 44