High Courts30 Mar 1914
Sri Sri Sri Brundavana Chandra Horischandana Jagadd Raja Bahadur Vs Proghada Ramayya and Another
Madras High Court · (1914) 26 MLJ 600
Madras Estates Land Act, 1908 — Section 3(15)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,140 of 61,203
High Courts30 Mar 1914
C. Prasanna Venkatachella Reddiar Vs The Collector of Trichinopoly and Another
Madras High Court · (1915) ILR (Mad) 1064 : 33 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts28 Mar 1914
Asghar Ali Vs Amina Begam and Others Hamid Ali Khan Vs Amina Begam and Others
Allahabad High Court · AIR 1914 All 541 : (1914) ILR (All) 280
High Courts28 Mar 1914
Manbhari Vs Sumer Chand
Allahabad High Court · AIR 1914 All 457 : 25 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts27 Mar 1914
Troilukhyanath Mandal Vs Abanish Chandra Roy
Calcutta High Court · AIR 1915 Cal 118 : 24 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts27 Mar 1914
Badiatannessa Bibee Vs Ambika Charan Ghosh
Calcutta High Court · (1914) 03 CAL CK 0007
High Courts27 Mar 1914Dismissed
Musammat Amir Begam Vs Khwaja Saiyed Badr-Ud-Din Husaini
Bombay High Court · (1914) 16 BOMLR 413
Privy Council27 Mar 1914
Mt. Amir Begam, Defdt. Vs Syed Badr-ud-din Husain and others
Privy Council · (1914) AIR(PC) 105
High Courts27 Mar 1914
Muhammad Abdul Ghafur Khan Vs The Secretary of State for India in Council and Others
Allahabad High Court · (1914) ILR (All) 325
High Courts27 Mar 1914
Mul Chand Vs Juggi Lal
Allahabad High Court · AIR 1914 All 176(1) : 25 Ind. Cas. 207
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 1914
Aravamudai Aiyangar Vs Kalia Perumal
Madras High Court · AIR 1914 Mad 58(1) : 24 Ind. Cas. 143
Succession Certificate Act, 1889 — Section 4
High Courts26 Mar 1914
Nanda kumar howladar Vs Ram jiban howladar
Calcutta High Court · AIR 1914 Cal 232 : (1914) ILR (Cal) 990
Evidence Act, 1872 — Section 44
High Courts26 Mar 1914
Bata Krishna Rano Vs Janki Nath Pande
Calcutta High Court · AIR 1914 Cal 830 : (1914) ILR (Cal) 1000
Bengal Tenancy Act, 1885 — Section 195(e), 54, 61, 62(2)
High Courts26 Mar 1914
Bato Krishna Rano Vs Janaki Nath Pande
Calcutta High Court · 24 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 195(e), 61
High Courts26 Mar 1914
Velchand Chhaganlal Shah Vs Lieut. R.C.C. Liston
Bombay High Court · AIR 1914 Bom 123(2) : (1914) 16 BOMLR 517 : 25 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts26 Mar 1914Dismissed
Raoji Keshav Deshmukh Vs Krishnarao Anandrao
Bombay High Court · AIR 1914 Bom 111(1) : (1914) 16 BOMLR 516 : 25 Ind. Cas. 369
Limitation Act, 1963 — Section 5
High Courts26 Mar 1914Disposed Of
Raghunandan Singh Vs Subhag Singh
Allahabad High Court · (1914) ILR (All) 282
High Courts26 Mar 1914
Jaldu Venkata Subba Rao Vs Asiatic Steam Navigation Co. of Calcutta
Madras High Court · 24 Ind. Cas. 676