High Courts29 Apr 1914
Devaguptapu Kameswaramma Vs Veddadi Venkatasubba Rao and Others
Madras High Court · AIR 1914 Mad 328 : (1915) ILR (Mad) 1120 : 24 Ind. Cas. 474 : (1914) 27 MLJ 112
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,131 of 61,203
High Courts29 Apr 1914
Gadiparthi Peda Subbayya and Others Vs Chirumamella Lakshmidevamma and Another
Madras High Court · AIR 1915 Mad 83(1) : 25 Ind. Cas. 412
High Courts28 Apr 1914
Neogendra Mohan Ray and Another Vs Pyari Mohan Saha and Others
Calcutta High Court · AIR 1915 Cal 339 : 30 Ind. Cas. 420
Estates Partition Act, 1897 — Section 99
High Courts28 Apr 1914
Nagendra Nath Ghose and Another Vs Ram Bharosa Haluai
Calcutta High Court · AIR 1914 Cal 839 : 24 Ind. Cas. 68
High Courts28 Apr 1914Allowed
Balkrishna Das Vs Kunwar Hira Lal Bagla and Others
Allahabad High Court · 24 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts28 Apr 1914Allowed
Bal Krishna Das Vs Hira Lal Bagla and Others
Allahabad High Court · AIR 1914 All 393 : (1914) ILR (All) 406
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts28 Apr 1914Dismissed
Mathura Prasad Vs Durga Wati and Others
Allahabad High Court · (1914) ILR (All) 380
High Courts28 Apr 1914
Mathura Prasad Vs Durgawati and Others
Allahabad High Court · AIR 1914 All 68(1) : 24 Ind. Cas. 182
High Courts28 Apr 1914
Kundun Lal Vs kallu and Others
Allahabad High Court · 24 Ind. Cas. 79
Transfer of Property Act, 1882 — Section 114Transfer of Property Act, 1882 — Section 114Transfer of Property Act, 1882 — Section 114
High Courts28 Apr 1914
Panday Jagannath Vs Musammat Junian
Allahabad High Court · 24 Ind. Cas. 63
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts28 Apr 1914
The Hindustan Assurance and Mutual Benefit Society Ltd. Vs Rail Mulraj and Others
Madras High Court · AIR 1915 Mad 608 : (1914) 27 MLJ 645
Civil Procedure Code, 1908 (CPC) — Section 22, 3
High Courts28 Apr 1914
N. Subhayya Vs Bhavani
Madras High Court · AIR 1914 Mad 665 : 24 Ind. Cas. 390
High Courts27 Apr 1914
Haldhar Jha Vs Syed Shah Mahammad Ashraf Alam
Calcutta High Court · AIR 1915 Cal 68 : 25 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 4
High Courts27 Apr 1914
Pitambar Mahapatra Vs Bhagabat Lal, on his death his Heirs and Legal, Representatives, Bhairab Pal and Others
Calcutta High Court · AIR 1914 Cal 654 : 24 Ind. Cas. 860
High Courts27 Apr 1914
Golam Mujahar Chowdhery and Another Vs Goloke Charan Das
Calcutta High Court · AIR 1915 Cal 78(1) : 25 Ind. Cas. 884
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)Limitation Act, 1963 — Section 18
High Courts27 Apr 1914
Ambica Saran Singh and Others Vs Debi Saran Singh and Others
Allahabad High Court · AIR 1914 All 436 : 24 Ind. Cas. 91
Easements Act, 1882 — Section 7Easements Act, 1882 — Section 7Easements Act, 1882 — Section 7
High Courts27 Apr 1914
Ramalinga Reddi and Another Vs Muthu Thevan and Others
Madras High Court · 29 Ind. Cas. 573
Contract Act, 1872 — Section 23, 30
High Courts27 Apr 1914
Kandukuri Veera Basavaraju Pantulu and Others Vs Kandukuri Balasurya Prasadarao Pantulu and Another
Madras High Court · AIR 1915 Mad 316 : 25 Ind. Cas. 3
High Courts25 Apr 1914
Saeed-Ud-Din Khan and Others Vs Hira lal and Others
Allahabad High Court · AIR 1914 All 109 : 24 Ind. Cas. 25