High Courts27 May 1914
Raj Kumar Sarkar Vs Faizuddi Tarafdar and Others
Calcutta High Court · AIR 1915 Cal 613 : 30 Ind. Cas. 283
Bengal Tenancy Act, 1885 — Section 29
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,122 of 61,203
High Courts27 May 1914Dismissed
Biswambhar Shaha Vs Ram Sundar Kaibarta
Calcutta High Court · (1915) ILR (Cal) 294
Transfer of Property Act, 1882 — Section 90
High Courts27 May 1914
P. Chowdhury, Esqr., Receiver of The Estate of Deity Kali Krishna Jogeswar Sivas of Dakhi-Neswar Vs Jafar Mahammad and Another
Calcutta High Court · 24 Ind. Cas. 739
High Courts27 May 1914
Pranhari Guha Vs Chandra Kumar Guha and Another
Calcutta High Court · AIR 1914 Cal 826 : 25 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Section 115, 153
High Courts27 May 1914
Rameswar Mandal and Others Vs Provabati Debi
Calcutta High Court · AIR 1915 Cal 141(2) : 25 Ind. Cas. 84
Transfer of Property Act, 1882 — Section 90, 99
High Courts27 May 1914
Shiba Sundari Dasi Vs Ram Gobinda Das and Others
Calcutta High Court · 25 Ind. Cas. 90
High Courts27 May 1914
Bishwambhar Saha and Others Vs Ram Sundar Kaibarta Das
Calcutta High Court · AIR 1915 Cal 725 : 30 Ind. Cas. 719
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 90
High Courts27 May 1914Dismissed
Lachmin Narain Singh Vs Dhondu Singh and Others
Allahabad High Court · 24 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 May 1914Dismissed
Gur Prasad and Another Vs The Gorakhpur Bank, Ltd., and Others
Allahabad High Court · 24 Ind. Cas. 385
High Courts27 May 1914Allowed
Mahadeo Sahu Vs Mahipal Rai and Others
Allahabad High Court · AIR 1914 All 349 : 25 Ind. Cas. 939
Transfer of Property Act, 1882 — Section 55(4)Transfer of Property Act, 1882 — Section 55(4)Transfer of Property Act, 1882 — Section 55(4)
High Courts27 May 1914Dismissed
Binaik Bhat and Another Vs Narain Dikshit
Allahabad High Court · (1914) ILR (All) 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts27 May 1914Dismissed
Ram Sarup and Others, Udai Ram and Others Vs Balgobind and Another
Allahabad High Court · (1914) ILR (All) 505
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts27 May 1914Dismissed
The Gorakhpur Bank Limited Vs Gur Prasad and Another and Majid Husain Khan and Another
Allahabad High Court · (1914) ILR (All) 507
High Courts27 May 1914
Narain Dikshit Vs Benaik Bhat and Others
Allahabad High Court · AIR 1914 All 74 : 24 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 May 1914
Deno Nath Ghosh and Another Vs Hrishikesh Pal and Others
Calcutta High Court · AIR 1914 Cal 861 : 24 Ind. Cas. 670
High Courts26 May 1914Dismissed
Jibananda Chakkabarty Vs Kalidas Malik
Calcutta High Court · AIR 1915 Cal 199 : (1915) ILR (Cal) 164
High Courts26 May 1914
Madhu Sardar Vs Khitish Chandra Banerjee
Calcutta High Court · 30 Ind. Cas. 82
Bankruptcy Act, 1883 — Section 40Provincial Insolvency Act, 1920 — Section 13(2), 34(1)
High Courts26 May 1914Dismissed
Kista Bar Vs Srimati Banamoyi Debia
Calcutta High Court · (1914) 05 CAL CK 0017
High Courts26 May 1914
Hulada Prasad Deghoria Vs Kalidas Naik and Others
Calcutta High Court · AIR 1914 Cal 813 : 24 Ind. Cas. 899