High Courts05 Nov 1914
Hari Krishna Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 784
Penal Code, 1860 (IPC) — Section 318, 330
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,094 of 61,203
High Courts05 Nov 1914Dismissed
Munna Lal Parruck Vs Sarat Chunder Mukerji
Bombay High Court · (1915) 17 BOMLR 408
Privy Council05 Nov 1914
Munna Lal Parruck and others Vs Sarat Chundey Mukerji and another
Privy Council · (1914) AIR(PC) 150
High Courts05 Nov 1914
Penumetsa Subbaraju Vs Veegasena Seetharamaraju and Another
Madras High Court · (1916) ILR (Mad) 283
High Courts03 Nov 1914Dismissed
Pachkauri Raut and Another Vs Ram Khilawan Chaube
Allahabad High Court · AIR 1914 All 298 : (1915) ILR (All) 57
High Courts02 Nov 1914
Ponnusawmy Mudaliar Vs Muthusawmy Mudaliar
Madras High Court · 29 Ind. Cas. 585
Privy Council02 Nov 1914
John Deere Plow Company Limited Vs Theodore F. Wharton
Privy Council · (1914) AIR(PC) 174
Privy Council02 Nov 1914
Dhiraj Chandra Bose and another Vs Sm. Hari Dasi Debi and another
Privy Council · (1914) AIR(PC) 30
High Courts01 Nov 1914Dismissed
Karmali Abdulla Allarkhia Vs Vora Karimji
Bombay High Court · (1915) 17 BOMLR 103
High Courts30 Oct 1914
Venkata Perumal Raja Deva Maharajulungaru (Minor by Guardian, W.A. Varadachariyar) Vs Ramdu and Nineteen Ors.
Madras High Court · (1916) ILR (Mad) 84
High Courts30 Oct 1914
M. Swaminatha Aiyar Vs Appasami Aiyar and Others
Madras High Court · AIR 1915 Mad 651 : (1914) 27 MLJ 686
Transfer of Property Act, 1882 — Section 58(c)
High Courts30 Oct 1914
Rajah Kumara Venkata Perumal Raju Deva Maharajulungaru by guardian W.A. Varadachariar Vs Ramudu and Others
Madras High Court · AIR 1915 Mad 1022 : (1915) 28 MLJ 81
Madras Estates Land Act, 1908 — Section 13(3)
High Courts29 Oct 1914
Chockalingam Chetti Vs Periakaruppan and Others
Madras High Court · (1915) 28 MLJ 197
High Courts28 Oct 1914
Sri Rajah Vatasavaya Venkata Simhadri Jaghapathi Raju Bahadur Garu, Dying Subsequent to the suit his Wife Sri Raja Vatasavaya Venkata Subhadrayamma Jagapathi Bhadur Garu Vs The Secretary of State for India in Council The Secretary of State for India in Council Vs Sri Chintalapathi China Rayaparaju Garu et al.
Madras High Court · (1916) ILR (Mad) 67
High Courts28 Oct 1914
K.P. Ramakrishna Pattar Vs K.P. Narayana Pattar and Another
Madras High Court · AIR 1915 Mad 584 : (1916) ILR (Mad) 80
High Courts28 Oct 1914
K.P. Ramakrishna Patter Vs K.P. Narayana Patter and Another
Madras High Court · (1916) ILR (Mad) 80 : (1914) 27 MLJ 634
Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1914
Aiyasami Udayan and Others Vs Appasami Udayan
Madras High Court · AIR 1915 Mad 414(2) : (1914) 1 LW 983 : (1915) 28 MLJ 542
High Courts28 Oct 1914
Rajarajeswara Dorai alias Muthuramalinga Dorai Avergal Rajah of Ramnad Vs V. Sundarapandiaswami Thevar Rama Raja Thevar Vs Rajarajeswari Dorai alias Muthuramalinga Dorai Avergal and Others
Madras High Court · AIR 1915 Mad 664 : (1914) 27 MLJ 694
High Courts26 Oct 1914
Kallepalle Venkatarama Raju Vs Kallepalle Papamma and Another
Madras High Court · (1916) ILR (Mad) 77
High Courts26 Oct 1914
The Chartered Bank of India, Australia and China Vs K.P. Velliappa Chetty and Others
Madras High Court · AIR 1915 Mad 748(1) : (1914) 27 MLJ 654
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50