High Courts13 Oct 1911
Sayam Ramamoorthi Dhora and Others Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 141 : 19 Ind. Cas. 656 : (1913) 24 MLJ 469
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,095 of 60,970
High Courts12 Oct 1911
C. Hanumanlu Pantulu Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 373
High Courts12 Oct 1911
Challapalli Hanumanulu Pantulu Vs The Secretary of State for India in Council
Madras High Court · (1912) 22 MLJ 445
Land Acquisition Act, 1894 — Section 16
High Courts11 Oct 1911
Ankepeti Subba Reddi (died) and Others Vs Tippana Narayana Reddi and Gani Subba Reddi
Madras High Court · (1911) 21 MLJ 1027
High Courts10 Oct 1911
In Re: Mania Goundan
Madras High Court · (1914) ILR (Mad) 47
Penal Code, 1860 (IPC) — Section 423
High Courts09 Oct 1911
Gujjalapadi Subba Naidu and Others Vs Gujjalapadi Vencatasubba Naidu minor by mother and guardian Chellamma
Madras High Court · 13 Ind. Cas. 113
High Courts06 Oct 1911
Karuthappa Rowthan Vs Bava Moideen Saib
Madras High Court · (1913) ILR (Mad) 370 : (1913) 24 MLJ 513
High Courts06 Oct 1911
Nallappa Reddi Vs Vridhachala Reddi and Another
Madras High Court · (1914) ILR (Mad) 270
High Courts05 Oct 1911
Bai Nandkore Vs Maganlal Varajbhukhandas Shah
Bombay High Court · (1911) 13 BOMLR 1208 : 12 Ind. Cas. 921
Succession Certificate Act, 1889 — Section 26
High Courts04 Oct 1911
Thiruvengadathamiah Vs Mungiah and Another
Madras High Court · (1912) ILR (Mad) 26
High Courts04 Oct 1911
Govinda Pillay Vs Meenatchi Achi and Others
Madras High Court · 13 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts04 Oct 1911
Pandurang Bhiwaji Vs Gangaram Ganu
Bombay High Court · (1912) 14 BOMLR 22
City of Bombay Improvement Act, 1898 — Section 48(3)
High Courts04 Oct 1911
Vasudeo Lakshman Bhagvat Vs Govind Mahadev Ghate
Bombay High Court · (1912) 14 BOMLR 124
High Courts04 Oct 1911
The Rajah of Kalahasti Vs Rajah Kumara Venkata Perumal Raj Bahadur Varu, Minor by guardian Mr. W.A. Vardachariar and Another
Madras High Court · (1911) 21 MLJ 1036
Transfer of Property Act, 1882 — Section 88
High Courts04 Oct 1911
T.V. Veera Raghavan Pattar Vs Vatasseri Para Mannadissier and Others
Madras High Court · 17 Ind. Cas. 920 : (1912) 23 MLJ 585
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts04 Oct 1911
Govinda Pillai Vs Meenatchi Achi and Ganapatti Pillai
Madras High Court · (1912) 22 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts29 Sept 1911
Parvatibai Trimbak Agashe Vs Yeshwant Krishna Shete
Bombay High Court · (1911) 13 BOMLR 1204
Dekkhan Agriculturists Relief Act, 1879 — Section 2(1)