High Courts18 Oct 1914
K. Balasubrahmania Iyer and S. Gopalakrishana Iyer Vs S. Kandasami Pillai and Another
Madras High Court · 32 Ind. Cas. 91
Companies Act, 1882 — Section 68
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,096 of 61,203
High Courts17 Oct 1914
Abbakka Shetthi (died) and Others Vs Seshamma and Others
Madras High Court · 25 Ind. Cas. 944
Transfer of Property Act, 1882 — Section 111
High Courts15 Oct 1914
Alamelu Ammal and Another Vs Balu Ammal and Another
Madras High Court · (1920) ILR (Mad) 849 : (1915) 28 MLJ 685
High Courts15 Oct 1914
In re: Dharmalinga Mudaly and Fifteen Ors.
Madras High Court · (1916) ILR (Mad) 57 : (1914) 1 LW 911
High Courts14 Oct 1914
Emperor Vs Babar Ali Gazi
Calcutta High Court · AIR 1915 Cal 781 : (1915) ILR (Cal) 789
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 396
High Courts14 Oct 1914
Emperor Vs Babar Ali Gazi and Others
Calcutta High Court · 28 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 396
High Courts14 Oct 1914Dismissed
Emperor Vs Brijnandan Prasad and Others
Allahabad High Court · (1915) ILR (All) 33
High Courts14 Oct 1914
Arunachalam Chetty, Nagalingam Chetty by his mother and next friend Parvathathammal Vs Rangasamy Pillai
Madras High Court · AIR 1915 Mad 948 : (1915) ILR (Mad) 922 : (1915) 28 MLJ 118
Court Fees Act, 1870 — Section 7(c)
High Courts13 Oct 1914
Mahajan Sheikh Vs Emperor
Calcutta High Court · AIR 1915 Cal 787 : (1915) ILR (Cal) 708
Criminal Procedure Code, 1898 (CrPC) — Section 75
High Courts13 Oct 1914
Mahajan Sheikh and Another Vs Emperor
Calcutta High Court · 28 Ind. Cas. 672
Criminal Procedure Code, 1898 (CrPC) — Section 75
High Courts13 Oct 1914
Madar Sahib and Another Vs Kader Moideen Sahib and Others
Madras High Court · (1916) ILR (Mad) 54
High Courts13 Oct 1914
Guruswami Naiken and Others Vs Tirumurthi Chetty
Madras High Court · 25 Ind. Cas. 848 : (1914) 1 LW 908 : (1914) 27 MLJ 629
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422
High Courts12 Oct 1914
Tanka Gopalan Vs Tanka Rattamma and Others
Madras High Court · (1915) 28 MLJ 666
High Courts12 Oct 1914
A. Chidambara Gurukkal Vs Sengoda Goundan and Another
Madras High Court · AIR 1915 Mad 84 : 25 Ind. Cas. 999 : (1914) 27 MLJ 587
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts12 Oct 1914
Para Koothan and Others Vs Para Kulla Vandu
Madras High Court · 31 Ind. Cas. 720
Specific Relief Act, 1877 — Section 9
High Courts09 Oct 1914
Muthammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 106 : (1917) ILR (Mad) 1202 : (1914) 27 MLJ 529
Madras Revenue Recovery Act, 1864 — Section 58
High Courts09 Oct 1914
Subbaraya Pillai Vs Krishnaswami Pillai
Madras High Court · AIR 1915 Mad 334 : 25 Ind. Cas. 627(1)
Penal Code, 1860 (IPC) — Section 426
High Courts09 Oct 1914
In Re: D. Suryanarayana Row and Another
Madras High Court · 25 Ind. Cas. 1008(1)
High Courts09 Oct 1914
Annasawmy Aiyangar Vs Muthukumara Pillai and Another Muthukumara Pillai Vs Annasawmy Aiyangar
Madras High Court · AIR 1915 Mad 83(2) : 25 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts08 Oct 1914
Chambozil Moidin Kutti Vs Achutambal Kunhi Koyan Muth Haji and Others
Madras High Court · AIR 1915 Mad 650 : (1914) 27 MLJ 691