High Courts24 Sept 1914
Ponnammal Vs Ramamirtha Aiyar and Others
Madras High Court · (1915) ILR (Mad) 829 : (1915) 28 MLJ 127
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 44
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,098 of 61,203
High Courts24 Sept 1914
The Vellore Taluk Board Vs Gopalasami Naidu
Madras High Court · (1915) ILR (Mad) 801
High Courts23 Sept 1914
Adatrao Gavayayyamma Vs Dandi Seetharamaswami and Others
Madras High Court · AIR 1915 Mad 420 : 25 Ind. Cas. 615 : (1914) 1 LW 821
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 116
High Courts22 Sept 1914
P.K. Kalliani Amma and Others Vs M.T. Narayanan Nambiar and Others
Madras High Court · AIR 1915 Mad 962 : (1915) 28 MLJ 266
High Courts22 Sept 1914
P. Govindan Nair Vs K. Nana Menon
Madras High Court · AIR 1915 Mad 618 : (1914) 27 MLJ 595
High Courts22 Sept 1914
Atchutaramiah Vs Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 552 : 25 Ind. Cas. 712
High Courts22 Sept 1914
Kancharla Venkataratnam and Others Vs Koganti Venkataramiah and Another
Madras High Court · 25 Ind. Cas. 692
Limitation Act, 1963 — Section 28
High Courts22 Sept 1914
Kancharla Venkatraman and Others Vs Koganti Venkatramiah and Another
Madras High Court · (1914) 27 MLJ 569
Limitation Act, 1963 — Section 28
High Courts22 Sept 1914
Annamalai Pattar and Another Vs P. Natesa Iyer
Madras High Court · AIR 1915 Mad 307(1) : 25 Ind. Cas. 927
Limitation Act, 1963 — Section 21(2)
High Courts21 Sept 1914
Imandy Appalaswami Vs Emperor
Madras High Court · AIR 1915 Mad 315 : 25 Ind. Cas. 1000 : (1914) 1 LW 847
Penal Code, 1860 (IPC) — Section 182, 211
High Courts21 Sept 1914
Anantharama Vadhiar Vs Muthia Tevan and Others
Madras High Court · AIR 1915 Mad 234 : 25 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 394
High Courts18 Sept 1914
Mofizuddin Ahmed Vs Basanta Kumar Ghosh
Calcutta High Court · AIR 1915 Cal 674 : 30 Ind. Cas. 464
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
High Courts18 Sept 1914
Supdt. and Remembrancer of Legal Affairs, Bengal Vs Mon Mohan Roy and Others
Calcutta High Court · (1914) 09 CAL CK 0002
High Courts17 Sept 1914
The South Indian Industrials Limited formerly known as the Arbuthnot's Industrials Vs Mindi Rama Jogi and Others
Madras High Court · AIR 1915 Mad 509 : (1914) 27 MLJ 501
Contract Act, 1872 — Section 226
High Courts17 Sept 1914
Maikal Servai Vs Thambuswami Servai and Another
Madras High Court · AIR 1915 Mad 74 : 25 Ind. Cas. 934 : (1914) 1 LW 853
High Courts16 Sept 1914
Rajagopala Naidu Vs M.R. Vijayaraghavalu Naidu and Another
Madras High Court · AIR 1915 Mad 550 : (1915) ILR (Mad) 1184
High Courts16 Sept 1914
Govinda Goundar and Another Vs Ramien and Others
Madras High Court · AIR 1915 Mad 335(2) : 25 Ind. Cas. 600
Land Acquisition Act, 1894 — Section 32(1)
High Courts16 Sept 1914
Mulpuri Veerayya and Another Vs Sanaya Varpu Sivayya and Another
Madras High Court · (1914) 27 MLJ 482
High Courts16 Sept 1914
Reddi Rami Reddi Vs Public Prosecutor of Kurnool
Madras High Court · AIR 1915 Mad 508 : 25 Ind. Cas. 524 : (1914) 27 MLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)Penal Code, 1860 (IPC) — Section 182