High Courts18 Nov 1914
Mathura Nath Singh and Others Vs Priyashashi Debi
Calcutta High Court · (1914) 11 CAL CK 0002
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,093 of 61,203
Privy Council18 Nov 1914
Hamabai Framjee Petit Vs Secretary of State for India
Privy Council · (1914) AIR(PC) 20
Privy Council18 Nov 1914
Karmali Abdulla Allarakia Vs Karimji Jiwanji and others
Privy Council · (1914) AIR(PC) 132
High Courts17 Nov 1914Dismissed
Babu Ram Vs Ganesh and Badri
Allahabad High Court · (1915) ILR (All) 72
High Courts17 Nov 1914
Muniandi Servai Vs Ramasami, minor by next friend Mookkayi alias Karuppayi and Others
Madras High Court · 29 Ind. Cas. 586
Privy Council16 Nov 1914
Mildred Howard Vs William Miller and another
Privy Council · (1914) AIR(PC) 170
High Courts16 Nov 1914
Sivapada Mudali and Others Vs Pitty Thyagaraja Chettiar and Another
Madras High Court · AIR 1915 Mad 736 : (1914) 27 MLJ 665
Madras Estates Land Act, 1908 — Section 6
High Courts13 Nov 1914
Natesa Mooppan Vs K.R. Ramachendra Aiyar
Madras High Court · AIR 1915 Mad 688 : (1914) 1 LW 1070 : (1914) 27 MLJ 728
Legal Practitioners Act, 1879 — Section 28
High Courts13 Nov 1914
S.P. Abraham Servai Vs Raphial Muthirian
Madras High Court · AIR 1915 Mad 675 : (1916) ILR (Mad) 288 : (1914) 27 MLJ 746
Contract Act, 1872 — Section 140
High Courts12 Nov 1914
Kakerla Chukkamma Vs Kakerla Punnamma and Another
Madras High Court · AIR 1915 Mad 775 : (1915) 2 LW 24 : (1915) 28 MLJ 72
High Courts12 Nov 1914
Harsha Nath Chattrjee Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 1153
Arms Act, 1959 — Section 14, 19(a), 19(f), 20, 4Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 109, 116, 120B
High Courts10 Nov 1914
Ambalavana Pandnra Sannadhi Avergal Vs Sreeminakshy Sundareswaral Devastanam and Others
Madras High Court · (1915) 28 MLJ 217
High Courts10 Nov 1914
S.R.M.A.R. Ramasawmy Chetty Vs A.L.K.R. Alagappa Chetty and Another
Madras High Court · (1915) 28 MLJ 199
Privy Council09 Nov 1914
Adam Uffelmann Vs Stecher Lithographic Company and others
Privy Council · (1914) AIR(PC) 256
High Courts09 Nov 1914Dismissed
Bansidhar Vs Kharagjit
Allahabad High Court · AIR 1914 All 220(2) : (1915) ILR (All) 65
High Courts09 Nov 1914Dismissed
Narain Dat Vs The Superintendent of Dehra Dun
Allahabad High Court · (1915) ILR (All) 69
High Courts06 Nov 1914Dismissed
Banwari Lal Vs Khubi Ram and Others
Allahabad High Court · AIR 1914 All 371 : (1915) ILR (All) 59
High Courts06 Nov 1914
Raja Bahadur Narasingarji Gyangirji, Zemindar of Pamur Taluq, represented by his only duly authorized agent, Rama Chandra Aiyar Vs Vaddamari Malakondayya Naidu
Madras High Court · 29 Ind. Cas. 601
Madras Rent Recovery Act, 1865 — Section 11(3)
High Courts05 Nov 1914
Hare Krishna alias Hari Misra Vs Emperor
Calcutta High Court · 28 Ind. Cas. 795
Penal Code, 1860 (IPC) — Section 330, 348